High Courts03 May 2021
Jyoti Sharma And Ors Vs State Of Jharkhand and Ors
Jharkhand High Court · (2021) 05 JH CK 0005
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 214 of 1,476
High Courts30 Apr 2021Allowed
Afroj Ansari son Of Sahaban Ansari Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0237
Arms Act, 1959 — Section 3, 25(1b)a, 26, 26(1), 26(3)Code Of Criminal Procedure, 1973 — Section 51, 100, 100(4), 313
High Courts29 Apr 2021
Court on its own motion And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0238
High Courts23 Apr 2021
M/s VSRS Construction, Jamshedpur Vs State Of Jharkhand & Ors
Jharkhand High Court · (2021) 04 JH CK 0236
High Courts23 Apr 2021
Rajeev Kumar And Anr Vs State Of Jharkhand & Ors
Jharkhand High Court · (2021) 04 JH CK 0235
High Courts22 Apr 2021Allowed
Om Kailash Beniwal And Anr Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0234
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Apr 2021Allowed
Chandrashekhar Mishra And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0233
Indian Penal Code, 1860 — Section 34, 323, 354, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Apr 2021Allowed
Anjuba Lakra And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0232
Indian Penal Code, 1860 — Section 147, 149, 323, 341, 452, 504, 506Prevention Of Witch (DAAIN) Practices Act, 1999 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Apr 2021Allowed
Dig Bijoy Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0231
Indian Penal Code, 1860 — Section 379, 414, 467, 468, 471Jharkhand Minor Mineral Concession Rules, 2004 — Rule 54Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Apr 2021
Sudhir Sharma And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0230
Indian Penal Code, 1860 — Section 147, 148, 149, 186, 188, 269, 270, 290, 323, 332, 341, 353Disaster Management Act, 2005 — Section 51Epidemic Diseases Act, 1897 — Section 3
High Courts22 Apr 2021Disposed Of
Basant Prasad Vs State Of Jharkhand & Others
Jharkhand High Court · (2021) 04 JH CK 0229
High Courts22 Apr 2021Allowed
Baldeo Prasad Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0228
Indian Penal Code, 1860 — Section 147, 149, 323, 337, 353, 426, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Apr 2021Allowed
Habil Seikh @ Habid Seikh @ Habid S.k And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0227
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 354B, 354C, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 156(3), 438(2)
High Courts22 Apr 2021Allowed
Prakash Mahto @ Om Prakash Mahto Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0226
Indian Penal Code, 1860 — Section 34, 414Coal Industry Nationalisation Act, 1946 — Section 30Indian Forest Act, 1927 — Section 33
High Courts22 Apr 2021
Asma Khatoon @ Asma Begam Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0225
Indian Penal Code, 1860 — Section 34, 307, 325, 341, 379Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Apr 2021Allowed
Ashok Soni And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0224
Indian Penal Code, 1860 — Section 147, 307, 323, 341Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Apr 2021Allowed
Pradhan Soren And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0223
Indian Penal Code, 1860 — Section 147, 148, 149, 283, 323, 332, 337, 341, 342, 353, 379, 504, 511Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Apr 2021Disposed Of
A.R. Xerox Quick Service Care, Dhanbad Vs Steel Authority Of India (SAIL) And Ors
Jharkhand High Court · (2021) 04 JH CK 0222
High Courts20 Apr 2021
Ashok Kumar Ray Vs State Of Jharkhand And Anr
Jharkhand High Court · (2021) 04 JH CK 0221
Indian Penal Code, 1860 — Section 34, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Apr 2021Allowed
Satyendra Kumar @ Satyendra Mandal And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0220
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 379Code Of Criminal Procedure, 1973 — Section 438(2)