High Courts20 Apr 2021Allowed
Md. Kaish @ Kaish Raza And Anr Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0219
Indian Penal Code, 1860 — Section 34, 323, 324, 341, 379Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 215 of 1,476
High Courts20 Apr 2021Allowed
Shekh Salamgir Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0218
Indian Penal Code, 1860 — Section 34, 414Jharkhand Bovine Animal Prohibition Of Slaughter Act, 2005 — Section 4(a), 12(2)Cruelty to Animals Act, 1960 — Section 11(5)(a)(d)
High Courts20 Apr 2021Allowed
Hazi Shamimur Rahman @ Shamimur Rahman And Ors Vs State Of Jharkhand And Anr
Jharkhand High Court · (2021) 04 JH CK 0217
Indian Penal Code, 1860 — Section 147, 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Apr 2021Allowed
Bimla Devi And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0216
Indian Penal Code, 1860 — Section 34, 120B, 302Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Apr 2021Allowed
Anwar Ansari And Anr Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0215
Indian Penal Code, 1860 — Section 147, 149, 323, 341, 379, 427Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Apr 2021Disposed Of
Krishak Bij Utpadak Samiti, Palkot, Gumla Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 04 JH CK 0214
High Courts19 Apr 2021Allowed
Pramendra Goyal Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0213
Indian Penal Code, 1860 — Section 175, 379Jharkhand Minor Minerals Concession Rules, 2004 — Rule 4, 54Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Apr 2021
Narendra Singh Vs State Of Jharkhand & Ors
Jharkhand High Court · (2021) 04 JH CK 0212
High Courts19 Apr 2021Allowed
Pradhan Mahato Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0211
Indian Penal Code, 1860 — Section 34, 414Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Apr 2021Dismissed
Manpal Singh & Others Vs Dr. Narendra Singh & Others
Jharkhand High Court · (2021) 04 JH CK 0210
High Courts19 Apr 2021
Milan Ganguli Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 04 JH CK 0209
Indian Penal Code, 1860 — Section 376, 498A, 504, 506, 511Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Apr 2021Allowed
Raju Kumar Gupta @ Raj Kumar Gupta Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0208
Indian Penal Code, 1860 — Section 147, 224, 323, 325, 341, 353Central Excise Act, 1944 — Section 47(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Apr 2021Allowed
Arbind Kumar Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0207
Indian Penal Code, 1860 — Section 34, 379, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Apr 2021
Ram Nath Pandey Vs State Of Jharkhand & Ors
Jharkhand High Court · (2021) 04 JH CK 0206
High Courts19 Apr 2021Allowed
Parvej Alam @ Parwej Alam Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0205
Indian Penal Code, 1860 — Section 34, 414Coal Mines (Nationalisation) Act, 1973 — Section 30(ii)Indian Forest Act, 1927 — Section 33
High Courts19 Apr 2021Allowed
Kedar Sao Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0204
Indian Penal Code, 1860 — Section 379, 411Coal Mines (Nationalisation) Act, 1973 — Section 30Indian Forest Act, 1927 — Section 33
High Courts19 Apr 2021Allowed
Dilip Kumar Sen @ Dilp Sen @ Dilip Sen Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0203
Indian Penal Code, 1860 — Section 34, 379, 411Mines And Minerals (Development) Regulation Act, 1957 — Section 4, 21Jharkhand Minor Minerals Concession Rule, 2004 — Rule 54
High Courts19 Apr 2021Disposed Of
Bishwas Kumar And Anr Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 04 JH CK 0202
High Courts19 Apr 2021Allowed
Laxman Sao @ Laxman Sahu And Anr Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0201
Indian Penal Code, 1860 — Section 366ACode Of Criminal Procedure, 1973 — Section 164, 438(2)
High Courts19 Apr 2021Allowed
Aabeddin Ansari Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0200
Indian Penal Code, 1860 — Section 34, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)