COURT ARCHIVE

Jharkhand High Court judgments

30,152 judgments · page 1,504 of 1,508

High Courts25 Jan 2001Allowed

Amna Khatoon Vs Md. Kashim Ansari

Jharkhand High Court · AIR 2001 Jhar 28 : (2001) 49 BLJR 1228 : (2001) 1 JLJR(Jhar) 145

Dissolution of Muslim Marriages Act, 1939 — Section 2Family Courts Act, 1984 — Section 19(1)
High Courts24 Jan 2001Dismissed

Bilautia Devi and Others Vs State and Another

Jharkhand High Court · (2001) 49 BLJR 983 : (2001) CriLJ 1649 : (2001) AIR Jhar HCR 14 : (2001) 1 JLJR(Jhar) 150

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 418
High Courts23 Jan 2001Dismissed

Madhusudan Paul Vs State of Jharkhand and Others

Jharkhand High Court · (2001) 49 BLJR 759 : (2001) CriLJ 2688 : (2001) 3 RCR(Criminal) 611 : 2001 1 EastCriC 408

Criminal Procedure Code, 1973 (CrPC) — Section 228, 228(1), 397, 397(1), 397(2)Penal Code, 1860 (IPC) — Section 120Prevention of Corruption Act, 1988 — Section 11, 11(1), 5(1), 5(2)