High Courts06 Feb 2001Dismissed
Shailendra Kumar Sinha Vs State of Bihar and Others
Jharkhand High Court · (2001) 02 JH CK 0008
COURT ARCHIVE
Jharkhand High Court judgments
30,152 judgments · page 1,503 of 1,508
High Courts05 Feb 2001Allowed
Tilak Dhari Sharma Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 02 JH CK 0045
High Courts05 Feb 2001
Kanan Devi Vs Ranchi Municipal Corporation and Another
Jharkhand High Court · (2001) 90 FLR 248
High Courts05 Feb 2001
Vipin Bihari Tiwari Vs C.I.S.F. and Others
Jharkhand High Court · (2001) 02 JH CK 0013
Central Industrial Security Force Rules, 1969 — Rule 34
High Courts05 Feb 2001
Jairani Devi Vs State of Bihar and Others
Jharkhand High Court · (2001) 02 JH CK 0009
High Courts02 Feb 2001
Nav Bharat Link Chain Manufacturers Ltd. Vs State of Bihar and Others
Jharkhand High Court · (2001) 02 JH CK 0043
High Courts02 Feb 2001
Ravi Nand Keolyar Vs State of Bihar
Jharkhand High Court · (2001) 02 JH CK 0026
High Courts01 Feb 2001Dismissed
Nav Chandra Jha Vs The Presiding Officer and Another
Jharkhand High Court · (2001) 1 LLN 1190 : (2001) 0 LIC 1594 : (2001) 1 JLJR(Jhar) 134 : (2001) 49 BLJR 714 : (2001) 89 FLR 156 : (2001) 1 LLJ 1464
Industrial Disputes (Central) Rules, 1957 — Rule 34Industrial Disputes Act, 1947 — Section 10(1), 36, 36(2), 36(4)
High Courts01 Feb 2001
Ravi Nandkeolyar Vs The State of Bihar
Jharkhand High Court · (2001) 49 BLJR 991
High Courts01 Feb 2001Allowed
Prabhawati Devi Vs Bihar State Electricity Board
Jharkhand High Court · (2001) 02 JH CK 0049
Electricity Act, 1910 — Section 24
High Courts01 Feb 2001
Alcast Engineering (P) Ltd. and Another Vs Steel Authority of India and Another
Jharkhand High Court · (2001) 02 JH CK 0036
Arbitration and Conciliation Act, 1996 — Section 8
High Courts31 Jan 2001Dismissed
Baidyanath Mukherjee and Another Vs Janki Devi Verma
Jharkhand High Court · (2001) 01 JH CK 0047
High Courts31 Jan 2001
Most. Suga Bibi and Others, Most. Sarifan Khatoon and Others with Most. Jamila Khatoon and Others Vs Nirmal Singh and Others
Jharkhand High Court · (2002) 0 ACJ 1275
Motor Vehicles Act, 1988 — Section 166, 168, 173Penal Code, 1860 (IPC) — Section 304
High Courts31 Jan 2001Allowed
R.K.P. Steel Ltd. Vs B.S.E. Board and Others
Jharkhand High Court · (2001) 01 JH CK 0032
High Courts31 Jan 2001Allowed
Damodar Nath Ohdar Vs State of Bihar and Others
Jharkhand High Court · (2001) CrLJ 3576 : (2001) AIR Jhar HCR 137 : 2001 BLJR 2 1258
Criminal Procedure Code, 1973 (CrPC) — Section 202, 245, 245(1), 245(2), 284Penal Code, 1860 (IPC) — Section 147, 379, 448
High Courts31 Jan 2001Dismissed
Shakilur Rahman and Others Vs State and Another
Jharkhand High Court · (2001) 49 BLJR 1593
Criminal Procedure Code, 1973 (CrPC) — Section 209, 216Penal Code, 1860 (IPC) — Section 201, 302, 304, 34
High Courts31 Jan 2001Dismissed
Shikshit Berojgar PCO Sanchalak Sangh Vs Union of India and Others
Jharkhand High Court · AIR 2001 Jhar 19 : (2001) 49 BLJR 651 : AIR 2001 Jhar 19 : (2001) 1 JLJR(Jhar)
High Courts31 Jan 2001Partly Allowed
Chacha Nehru Vidyapith Vs Authority under Minimum Wages Act, 1948-cum-Assistant Labour Commissioner and Others
Jharkhand High Court · (2001) 1 LLJ 1439 : (2001) 1 JLJR(Jhar) 121 : (2001) 49 BLJR 1066 : (2001) 89 FLR 1060
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 2, 27, 3(1), 4, 5
High Courts30 Jan 2001Dismissed
Arbind Kumar Vs Pradeep Jaiswal and Another
Jharkhand High Court · (2001) 01 JH CK 0014
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 337
High Courts30 Jan 2001Dismissed
Ashok Kumar Mishra and Others Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 01 JH CK 0010