High Courts20 Nov 2000Allowed
Chhotanagpur Refractories Vs State of Bihar and Others
Jharkhand High Court · (2001) 49 BLJR 36 : (2001) (1) JLJR 17
Bihar Finance Act, 1981 — Section 14, 7, 7(3)
COURT ARCHIVE
Jharkhand High Court judgments
30,152 judgments · page 1,508 of 1,508
High Courts20 Nov 2000
Ajit Kumar Banerjee Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 92 FLR 72
High Courts17 Oct 2000
Usha Choube Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2000) 10 JH CK 0001
High Courts14 Jul 2000Dismissed
Kesho Sao and Others Vs Additional Member Board of Revenue and Others
Jharkhand High Court · (2000) 07 JH CK 0001
Chotanagpur Tenancy Act, 1908 — Section 46, 46(4A), 71A, 73
High Courts10 May 2000Allowed
Jura Oraon Vs State of Bihar and Others
Jharkhand High Court · (2000) 05 JH CK 0002
Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts02 May 2000Dismissed
Bidesh Singh Vs Madhu Singh and others
Jharkhand High Court · AIR 2002 Jhar 148
Representation of the People Act, 1951 — Section 117, 81, 82, 83, 86
High Courts29 Mar 2000Allowed
Shiv Bahadur Singh Vs Ranchi University and others
Jharkhand High Court · AIR 2001 Jhar 62
High Courts12 Mar 2000
Rajendra Prasad Singh Vs State of Bihar and Others
Jharkhand High Court · (2000) 03 JH CK 0001
High Courts03 Aug 1999
Zaira Nishat Ansari, Bhairab Jamuda Vs State of Bihar and Others
Jharkhand High Court · (1999) 08 JH CK 0001
Bihar Financial Rules — Rule 74Bihar Service Code, 1952 — Rule 58
High Courts03 Mar 1999Dismissed
Barju Munda Vs The State of Jharkhand
Jharkhand High Court · (1999) 03 JH CK 0001
Penal Code, 1860 (IPC) — Section 302, 304
High Courts18 Nov 1997
United India Insurance Company Vs Jaya Roy and Others
Jharkhand High Court · (1997) 11 JH CK 0001
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Motor Vehicles Act, 1939 — Section 110
High Courts31 Jan 1989
Most. Chinta Mani Devi @ Most Chintamani Devi (now deceased) through LRs Vs Md. Nayeem Khan @ Md. Nayeem
Jharkhand High Court · (2005) 1 BLJR 653 : (2005) 1 JCR 503
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 2Civil Procedure Code, 1908 (CPC) — Section 100