High Courts20 Aug 2026Partly Allowed
Javed Alam & Anr. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2694
Indian Penal Code-Section 387, 386, 386/34, 387/34
COURT ARCHIVE
Jharkhand High Court judgments
30,202 judgments · page 15 of 1,511
High Courts20 Aug 2026Allowed
Isha Tudu @ Pele Manjhi @ Pele Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2695
IPC-Sections 147, 148, 149, 341, 323, 307, 353, 332, 333, 337, 393, 448, 427, 506, 120BArms Act-Section 27Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482(2)
High Courts20 Aug 2026Allowed
Yogendra Saw @ Yogendra Sao Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2696
IPC-Sections 323/149, 341/149, 504/149 & 353/149, 353/149, 504/149, 147, 149, 323, 341, 353, 427, 504, 506Cr.P.C.-Section 313
High Courts20 Aug 2026Allowed
Anmol Mahato & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 2697
I.P.C.-Sections 419, 467, 468, 120B, 420, 471, 120-BCr.P.C.-Section 313
High Courts20 Aug 2026Allowed
Smt. Anita Bhakat Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 08 JH CK 2698
I.P.C.-Sections 498A, 323
High Courts20 Aug 2026Dismissed
Md. Ektaz Ansari Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 2699
IPC-Sections 498A, 323, 341, 342, 307, 504/34, 323/34D.P. Act-Section 3 and 4Cr.P.C.-Section 313
High Courts20 Aug 2026Dismissed
Dulal Chatterjee Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 2700
Negotiable Instruments Act-Section 138, 118 and 139Cr.P.C-Section 313
High Courts20 Aug 2026Disposed Of
Mamta Kumari Vs Shubham Kumar
Jharkhand High Court · (2026) 08 JH CK 0212
Family Courts Act, 1984-Section 19(1), 14Code of Civil Procedure-Order XIV Rule 1Indian Penal Code-Sections 498A, 354/34
High Courts19 Aug 2026Dismissed
Balbir Choudhary & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 2693
Code of Criminal Procedure, 1973-Section 482
High Courts19 Aug 2026Allowed
Santosh Kumar & Ors. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2692
BNS, 2023-Section 303(2), 317(2)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts19 Aug 2026Dismissed
Praveen Kumar @ Praveen Kumar Gupta Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 08 JH CK 2689
Code of Criminal Procedure-Section 482, 144
High Courts19 Aug 2026Disposed Of
Varsha Srivastava & Anr. Vs Kishore Kumar Rajak
Jharkhand High Court · (2026) 08 JH CK 2688
Cr.P.C.-Section 482Domestic Violence Act
High Courts19 Aug 2026Disposed Of
Kartik Jha & Anr. Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 08 JH CK 2686
High Courts19 Aug 2026Dismissed
Shatrughan Kumar Shatru Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2711
I.P.C.-Sections 147, 353, 332, 149, 341, 323, 333, 307, 452, 477, 354, 342, 427Probation of Offenders Act, 1958-Section 4
High Courts19 Aug 2026Dismissed
Bernard Ekka Vs State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 08 JH CK 2710
Indian Penal Code-Section 324, 148, 447, 109, 427, 307, 34, 334Code of Criminal Procedure, 1973-Section 357 (1), 313
High Courts19 Aug 2026Disposed Of
The State Of Jharkhand & Ors. Vs Tarkeshwar Prasad Singh & Anr.
Jharkhand High Court · (2026) 08 JH CK 2708
Jharkhand Pension Rules, 2000-Rule 43(b)Constitution of India-Article 300A, 20(2)
High Courts19 Aug 2026Dismissed
National Insurance Co. Ltd. Vs Zubaida Khatoon & Anr.
Jharkhand High Court · (2026) 08 JH CK 2706
Motor Vehicles Act, 1988-Section 163-A, Second Schedule, 140, 166, 171Code of Civil Procedure-Order XLI Rule 33
High Courts18 Aug 2026Allowed
Jhari Ganjhu & Ors. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3815
Indian Forest Act-Section 33(1)(C)Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482(2)
High Courts18 Aug 2026Dismissed
Saheb Alam @ Saheb Afridi Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3816
BNS, 2023-Section 126(1), 109, 118(1), 352, 351(2), 351(3), 117(2)
High Courts18 Aug 2026Allowed
Md. Imran & Anr. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 3817
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Section 506, 498A