High Courts08 Apr 2004
Harendra Prasad Gond Vs Union of India (UOI) and Others
Jharkhand High Court · (2004) 2 JCR 425
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 1,314 of 1,479
High Courts07 Apr 2004Dismissed
Royal Associates Pvt. Ltd. Vs Bhupendra Engineering and Construction Pvt. Ltd. and Others
Jharkhand High Court · (2004) 3 JCR 548
Constitution of India, 1950 — Article 226
High Courts07 Apr 2004Dismissed
State of Jharkhand Vs Miraj alias Boswa Mian and Another
Jharkhand High Court · (2004) CriLJ 2949 : (2004) AIR Jhar HCR 1747 : (2004) 2 EastCriC 263
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 300
High Courts07 Apr 2004Dismissed
Bhola Mandal Vs State of Bihar and Others
Jharkhand High Court · (2004) 2 BLJR 1296 : (2004) 3 JCR 52
Constitution of India, 1950 — Article 226
High Courts06 Apr 2004Dismissed
Surendra Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 3 JCR 597
Constitution of India, 1950 — Article 226
High Courts06 Apr 2004Dismissed
Dr. Deovrat Verma Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 2 JCR 528
Bihar Pension Rules, 1950 — Rule 43Constitution of India, 1950 — Article 226
High Courts06 Apr 2004Dismissed
Banchha Ram Chakrawarti Vs Jharkhand State Electricity Board and Another
Jharkhand High Court · (2005) CriLJ 1556 : (2004) 2 JCR 646
High Courts06 Apr 2004Dismissed
Rajendra Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2004) CriLJ 2730
Penal Code, 1860 (IPC) — Section 430, 447
High Courts05 Apr 2004
Gajendra Prasad Singh and Others Vs Heavy Engineering Corporation Ltd. and Others
Jharkhand High Court · (2004) 2 JCR 439
Constitution of India, 1950 — Article 226
High Courts05 Apr 2004Dismissed
Bihar Colliery Mazdoor Sabha Vs Presiding Officer, Industrial Tribunal No. 2 and Another
Jharkhand High Court · (2004) 2 JCR 457
Constitution of India, 1950 — Article 226
High Courts05 Apr 2004Dismissed
Rabindra Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 2 JCR 526
Constitution of India, 1950 — Article 226
High Courts05 Apr 2004Allowed
Employees in relation to the Management of the Central Horticultural Experiment Station Vs Presiding Officer, Central Government Industrial Tribunal No. 2 and Another
Jharkhand High Court · (2004) 102 FLR 357 : (2004) 1 JCR 409
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts05 Apr 2004Allowed
Ranchi Kshetriya Gramin Bank Officer's Association Vs National Bank for Agriculture and Rural Development and Others
Jharkhand High Court · (2004) 2 JCR 568
Constitution of India, 1950 — Article 226
High Courts02 Apr 2004
Ram Ashish Prasad Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2004) 3 JCR 136
Constitution of India, 1950 — Article 226
High Courts02 Apr 2004Dismissed
Kailash Chandra Sharma Vs Uday Kumar Rajgaria and Others
Jharkhand High Court · (2004) 2 JCR 638
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15Constitution of India, 1950 — Article 227
High Courts02 Apr 2004
Mahali Oraon and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 2 BLJR 1306 : (2004) 2 JCR 625
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts02 Apr 2004
(Dr.) Meera Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 2 JCR 438
Constitution of India, 1950 — Article 226
High Courts02 Apr 2004Dismissed
Lilawati Sahun Vs Madan Sahu and Others
Jharkhand High Court · (2004) 2 JCR 428
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Apr 2004Dismissed
B.N. Singh and Others Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2004) 2 JCR 416
Constitution of India, 1950 — Article 226
High Courts02 Apr 2004Allowed
Ram Das Tigga Vs State of Jharkhand and Another
Jharkhand High Court · (2004) 102 FLR 114 : (2004) 2 JCR 427
Constitution of India, 1950 — Article 226