High Courts13 Apr 2004Allowed
Pradeep Kumar Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 2 JCR 637
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 1,313 of 1,479
High Courts13 Apr 2004
Ashit Kumar Singh Vs Bokaro Steel Plant, Unit of Steel Authority of India Ltd. and Others
Jharkhand High Court · (2005) 1 JCR 313
Constitution of India, 1950 — Article 226
High Courts09 Apr 2004
Kedar Nath Rai and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 2 JCR 639
Constitution of India, 1950 — Article 226
High Courts09 Apr 2004Dismissed
Mahalaxmi Fibres and Industries Ltd. Vs Presiding Officer, Labour Court and Another
Jharkhand High Court · (2004) 2 JCR 634
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33, 33(2)
High Courts09 Apr 2004Allowed
Sona Ram Soren and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 2 JCR 413
Constitution of India, 1950 — Article 226
High Courts09 Apr 2004
Yogendra Prasad Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2004) 2 JCR 600
Constitution of India, 1950 — Article 226
High Courts09 Apr 2004Dismissed
Prafulla Narain Dwary and Others Vs Nil Narain Dwary and Others
Jharkhand High Court · (2004) 3 JCR 15
High Courts09 Apr 2004Allowed
Ram Sharan Sai Vs The State of Bihar
Jharkhand High Court · (2006) CriLJ 297 : (2005) AIR Jhar HCR 2176
Penal Code, 1860 (IPC) — Section 314, 34, 376
High Courts08 Apr 2004Dismissed
Prabhu Narain Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 2 JCR 554
Constitution of India, 1950 — Article 226
High Courts08 Apr 2004
U.P. Singh Vs Union of India (UOI) and Others
Jharkhand High Court · (2004) 2 JCR 550
Constitution of India, 1950 — Article 226
High Courts08 Apr 2004Dismissed
Ramjee Prasad Srivastava Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 2 JCR 547
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 17
High Courts08 Apr 2004Dismissed
Tapeshwar Nonia Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2004) 2 JCR 437
Constitution of India, 1950 — Article 226
High Courts08 Apr 2004Dismissed
Om Prakash Ram Vs State of Bihar and Others
Jharkhand High Court · (2004) 2 JCR 426
Constitution of India, 1950 — Article 226
High Courts08 Apr 2004Dismissed
Kumar Bhenu Gopal Vs The Jharkhand Combined Entrance Competitive Examination Board and Others
Jharkhand High Court · AIR 2004 Jhar 110 : (2004) AIR Jhar HCR 1798 : (2004) 3 JCR 311
Constitution of India, 1950 — Article 226
High Courts08 Apr 2004Dismissed
Ganesh Roy Vs State of Jharkhand and Another
Jharkhand High Court · (2004) 2 BLJR 1035 : (2004) 2 JCR 443 : (2004) 55 SCL 662
Companies Act, 1956 — Section 630
High Courts08 Apr 2004Dismissed
Madan Rajak and Others Vs State of Jharkhand
Jharkhand High Court · (2004) 2 JCR 449
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 304B, 34
High Courts08 Apr 2004Dismissed
No. 974700210 Ex. Const. C. Om Prakash Vs Secretary, Ministry of Home Affairs and Others
Jharkhand High Court · (2007) 1 JCR 118
Central Industrial Security Force Rules, 1969 — Rule 31, 42AConstitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 395
High Courts08 Apr 2004
Soma Oraon Vs Union of India (UOI) and Others
Jharkhand High Court · (2004) 2 JCR 445
Constitution of India, 1950 — Article 226
High Courts08 Apr 2004Dismissed
Lobin Modi and Others Vs Steel Authority of India Ltd. A Govt. Company and Others
Jharkhand High Court · (2005) 1 JCR 384
Constitution of India, 1950 — Article 226
High Courts08 Apr 2004Dismissed
Kamal Kumar Jain and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 2 JCR 453
Constitution of India, 1950 — Article 226