High Courts12 Jul 2004Allowed
Parmeshwar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 4 JCR 70
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 1,301 of 1,479
High Courts12 Jul 2004Dismissed
Saratul Fatima and Others Vs Khodaiya Bibi and Others
Jharkhand High Court · (2004) 3 JCR 521
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17(1)(B), 49Transfer of Property Act, 1882 — Section 54
High Courts12 Jul 2004Dismissed
Patras Baa (Kharia) Vs Marianus Bilung and Others
Jharkhand High Court · (2005) 1 JCR 103
Evidence Act, 1872 — Section 50
High Courts09 Jul 2004Allowed
Rishi Cement Company Ltd. Vs State of Bihar and Others
Jharkhand High Court · (2004) 3 BLJR 1690 : (2004) 4 JCR 64
Chotanagpur Tenancy Act, 1908 — Section 49Constitution of India, 1950 — Article 226
High Courts09 Jul 2004Dismissed
Narendra Kumar etc. Vs State of Jharkhand and Others
Jharkhand High Court · (2004) CriLJ 4494 : (2004) AIR Jhar HCR 2610 : 2004 AllIndCas 21 801 : (2004) 3 JCR 42
Criminal Procedure Code, 1973 (CrPC) — Section 401(3)
High Courts09 Jul 2004Dismissed
Dr. Shyam Nandan Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2004) CriLJ 4394 : (2004) AIR Jhar HCR 2643 : 2004 AllIndCas 21 804 : (2004) 3 JCR 417
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 375, 406, 420
High Courts09 Jul 2004Dismissed
Shyamdeo Mahara Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 3 JCR 419
Criminal Procedure Code, 1973 (CrPC) — Section 191
High Courts09 Jul 2004Dismissed
Akil Ahmad Vs Md. Zakir and Others
Jharkhand High Court · (2004) 4 JCR 587
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Jul 2004Allowed
Sk. Nayeem @ Md. Nayeemuddin and Others Vs Sk. Abdul Hamid and Others
Jharkhand High Court · (2004) 4 JCR 304
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25
High Courts07 Jul 2004Dismissed
Sukro Orain Vs State of Bihar and Others
Jharkhand High Court · (2004) 3 JCR 424
Chotanagpur Tenancy Act, 1908 — Section 217, 71AConstitution of India, 1950 — Article 226
High Courts07 Jul 2004Dismissed
Prabhat Kr. Hazam and Others Vs Rajeshwar Singh and Another
Jharkhand High Court · (2004) 4 JCR 310
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Jul 2004Dismissed
Shyam Sundar Bhagat Vs Binod Kubhakar and Others
Jharkhand High Court · (2004) 4 JCR 74
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Jul 2004Dismissed
Anugrah Narayan Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 1 BC 293 : (2004) 4 JCR 66
Constitution of India, 1950 — Article 226
High Courts06 Jul 2004Dismissed
Anjalus Uraon and Another Vs Kamil Uraon
Jharkhand High Court · (2004) 3 JCR 513
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Jul 2004
Binod Kumar Rai Vs Vinoba Bhave University and Others
Jharkhand High Court · (2004) 4 JCR 63
Constitution of India, 1950 — Article 226
High Courts05 Jul 2004Dismissed
Bihar Colliery Kamgar Union Vs Union of India (UOI) and Others
Jharkhand High Court · (2004) 4 JCR 76
Industrial Disputes Act, 1947 — Section 10, 12
High Courts05 Jul 2004Dismissed
Mohan Manjhi Vs State of Jharkhand
Jharkhand High Court · (2005) CriLJ 1545 : (2004) 3 JCR 413
Penal Code, 1860 (IPC) — Section 302
High Courts02 Jul 2004Dismissed
Binod Kumar Chirania Vs Union of India (UOI)
Jharkhand High Court · (2004) 4 JCR 126
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 120Prevention of Corruption Act, 1988 — Section 13(1)
High Courts02 Jul 2004Dismissed
Jogya Oraon Vs Dinabandhu Oraon and Others
Jharkhand High Court · AIR 2005 Jhar 12 : (2004) 4 JCR 67
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18, 148
High Courts02 Jul 2004Dismissed
Karpuri Devi and Another Vs Rabindra Pratap Singh and Others
Jharkhand High Court · (2004) 3 JCR 579
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, Order 8 Rule 1, 148