COURT ARCHIVE

Jharkhand High Court judgments

29,565 judgments · page 1,300 of 1,479

High Courts19 Jul 2004Dismissed

State Vs Mithilesh Kumar Singh

Jharkhand High Court · (2004) CriLJ 4388 : (2004) AIR Jhar HCR 2701 : (2004) 3 BLJR 1677 : (2004) 3 CurCriR 1677 : (2004) 3 EastCriC 151 : (2005) 27 AllIndCas 476

Criminal Procedure Code, 1973 (CrPC) — Section 231

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High Courts19 Jul 2004Dismissed

Shyam Kumar Das and Others Vs State of Jharkhand and Another

Jharkhand High Court · (2005) CriLJ 3

Criminal Procedure Code, 1973 (CrPC) — Section 227

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High Courts19 Jul 2004Dismissed

Prabhu Mahato Vs Bhagtu Mahato

Jharkhand High Court · (2004) 4 JCR 736

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts16 Jul 2004

Ramashis Deo Vs Central Coalfields Ltd. and Others

Jharkhand High Court · (2004) 4 JCR 584b

Constitution of India, 1950 — Article 226

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High Courts16 Jul 2004

Abhay Kumar Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2004) CriLJ 4533 : (2004) AIR Jhar HCR 2938 : (2005) 1 RCR(Criminal) 923 : (2005) 26 AllIndCaS 850

Juvenile Justice Act, 1986 — Section 2

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High Courts16 Jul 2004

Dasho Oraon Vs Central Coal Fields Ltd. and Others

Jharkhand High Court · (2004) 4 JCR 327

Constitution of India, 1950 — Article 226

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High Courts16 Jul 2004

Jai Prakash Mahto Vs Central Coal Fields Ltd. and Others

Jharkhand High Court · (2004) 4 JCR 321

Constitution of India, 1950 — Article 226

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High Courts16 Jul 2004Dismissed

R.B. Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2004) 4 JCR 436

Constitution of India, 1950 — Article 226

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High Courts15 Jul 2004Dismissed

Kedar Sao Vs Panpati Devi and Others

Jharkhand High Court · (2004) 4 JCR 338

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts15 Jul 2004Dismissed

Tula Mahto and Others Vs Chaman Mahto and Others

Jharkhand High Court · (2004) 3 JCR 482

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 32(5)

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High Courts15 Jul 2004Dismissed

State of Bihar and Another Vs Smt. Deopati Devi

Jharkhand High Court · (2004) 4 JCR 520

Land Acquisition Act, 1894 — Section 18

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High Courts15 Jul 2004Allowed

Bigan Paswan Vs State of Jharkhand and Others

Jharkhand High Court · (2004) 4 JCR 431

Constitution of India, 1950 — Article 14, 226, 311

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High Courts15 Jul 2004Allowed

Smt. Maya Rani Basu @ Bose Vs Saroj Kumar Basu and Others

Jharkhand High Court · (2004) 3 JCR 465

Evidence Act, 1872 — Section 33, 68Succession Act, 1925 — Section 276

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High Courts15 Jul 2004Dismissed

Pramod Behl Vs Shova Maya Ghosh and Others

Jharkhand High Court · (2004) 3 JCR 489

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151

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High Courts15 Jul 2004Dismissed

Ali Mohammed alias Alim Mian and Others Vs State of Jharkhand

Jharkhand High Court · (2005) CriLJ 442

Criminal Procedure Code, 1973 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 427, 447

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High Courts14 Jul 2004

Rajendra Institute of Medical Science and Another Vs Dr. Bimal Kumar Sahay and Another, Dr. Chandra Bushan Sinha and Others, Dr. Rangnath Singh and Others, Dr. Madhup Lal and Others and Dr. (Mrs.) Manorma Bihar and Others

Jharkhand High Court · (2004) 4 JCR 522

Bihar Service Code, 1952 — Rule 73

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High Courts14 Jul 2004Allowed

Dilip Singh Vs Mosomat Dulari and Another

Jharkhand High Court · (2006) ACJ 118 : (2004) 3 ACC 924 : (2004) 4 JCR 68

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High Courts14 Jul 2004Allowed

Sheela Kumari Singh Vs G.S. Atwal and Co. (Engg.) Pvt. Ltd. and Others

Jharkhand High Court · (2006) ACJ 980 : (2004) 4 JCR 458

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High Courts13 Jul 2004Dismissed

Nadam Rawani Vs Laxmi Kant Rawani and Others

Jharkhand High Court · (2004) 4 JCR 303

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts13 Jul 2004Dismissed

Tarun Kumar Patel Vs Madhusudan Agrawal

Jharkhand High Court · (2004) 4 JCR 691

Civil Procedure Code, 1908 (CPC) — Section 100

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