High Courts15 Jun 2006Dismissed
Chittaranjan Ghosh Vs Bhimen Das Tirthani
Jharkhand High Court · (2006) 4 JCR 455
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(4)
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,220 of 1,479
High Courts15 Jun 2006Dismissed
Cambridge School Parents Association and Others Vs Central Board of Secondary Education and Others
Jharkhand High Court · (2006) 4 JCR 155
Constitution of India, 1950 — Article 136
High Courts15 Jun 2006Allowed
Sagun Udyog Pvt. Ltd. Vs Heavy Engineering Corporation Ltd. and Others
Jharkhand High Court · (2006) 3 JCR 401
Environment (Protection) Act, 1986 — Section 25, 6, 8Hazardous Wastes (Management and Handling) Amendment Rules, 2003 — Rule 21(3)Hazardous Wastes (Management and Handling) Rules, 1989 — Rule 19, 20, 5
High Courts15 Jun 2006Allowed
Ravi Kant Prasad and Priya Ranjan Prasad Vs State of Jharkhand and Another
Jharkhand High Court · (2007) 3 BC 236
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 323, 420
High Courts14 Jun 2006Dismissed
Central Coalfields Limited Vs Ajay Transport Company and Anil Kumar Jain
Jharkhand High Court · (2007) 4 BC 17 : (2006) 4 JCR 310
Arbitration and Conciliation Act, 1996 — Section 8
High Courts14 Jun 2006
Kamal Kishore Mandal and Others Vs Gangadhar Mandal and Others
Jharkhand High Court · (2006) 4 JCR 97
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts14 Jun 2006Dismissed
Jharkhand State Electricity Board Vs Dhibu Mahto and Others
Jharkhand High Court · (2006) 4 JCR 580
High Courts14 Jun 2006
Santosh Kumar Nayak Vs The State of Jharkhand and Others
Jharkhand High Court · (2006) 3 JCR 439
Bihar Service Code, 1952 — Rule 76
High Courts14 Jun 2006Allowed
Md. Maqbul Mian and Others Vs Sibu Ram Munda and Others
Jharkhand High Court · (2007) 1 JCR 190
High Courts14 Jun 2006Allowed
Shishir Kumar Chakravarty and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2006) 3 JCR 415
High Courts13 Jun 2006Dismissed
National Insurance Co. Ltd. Vs Shakti Transport Agency and Others
Jharkhand High Court · (2008) 3 JCR 626
High Courts13 Jun 2006Dismissed
Shambhu Raut Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2007) 2 JCR 113
Penal Code, 1860 (IPC) — Section 395, 412
High Courts13 Jun 2006Allowed
Chandan, Nakul and Taruba Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2007) CriLJ 1062
Penal Code, 1860 (IPC) — Section 34, 354, 376, 511
High Courts13 Jun 2006
Ramu Mandal, Makchan Mahto and Kartik Dutta Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · 2007 JLJR 1 307 : (2007) 3 Crimes 148 : 2006 EastCriC 4 38 : AIR 2006 Jhar 425 : (2006) CriLJ 4515
Penal Code, 1860 (IPC) — Section 120B, 376, 376G
High Courts12 Jun 2006Dismissed
Dilip Bhagat, Ashok Kumar Bhagat, Bharat Kumar Bhagat and Kiran Devi Vs Arun Kumar Modi
Jharkhand High Court · (2007) 1 JCR 342
Santhal Parganas Settlement Regulations, 1872 — Section 5Transfer of Property Act, 1882 — Section 106
High Courts12 Jun 2006Dismissed
Awadhesh Ray @ Babua Pathak Vs The State of Jharkhand
Jharkhand High Court · (2006) 06 JH CK 0034
Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts06 Jun 2006
Johalmann and Company Vs Employees State Insurance Corporation and Others
Jharkhand High Court · (2006) 4 JCR 386
Employees State Insurance Act, 1948 — Section 39(5), 85B
High Courts19 May 2006
Sarita Devi and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 1 DMC 276
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A
High Courts19 May 2006
Chandeshwar Prasad Sao and Others, Mahendra Singh and Others, Rama Nand Mandal and Arun Kumar Gupta Vs The B.S.E.B. and J.S.T.E.B. and Others
Jharkhand High Court · (2007) 1 JCR 110
High Courts19 May 2006
Constable No. 319, Ramashish Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 1 JCR 109
Penal Code, 1860 (IPC) — Section 302, 376