High Courts30 Jun 2006Dismissed
Nagendra Sah Vs The Bihar State Co-operative Land Development Bank Simit Limited
Jharkhand High Court · (2006) 3 JCR 400
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,218 of 1,479
High Courts29 Jun 2006
Samir Ansari Vs The State of Jharkhand
Jharkhand High Court · (2006) 06 JH CK 0039
Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 326
High Courts29 Jun 2006
Pyare Mohan Prasad Vs The Regional Labour Commissioner (C) and Others
Jharkhand High Court · (2007) 1 LLJ 844 : (2007) 1 BLJR 158 : (2006) 111 FLR 1138 : (2006) 4 JCR 251
Payment of Gratuity Act, 1972 — Section 7, 7(1), 7(2), 7(3), 7(3A)
High Courts28 Jun 2006
Koyala Ispat Mazdoor Panchayat Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 4 JCR 638
High Courts26 Jun 2006
Ashoke Choudhary and Others Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) CriLJ 4520 : (2006) 4 EastCriC 142 : (2006) 3 AIRJharR 431
Penal Code, 1860 (IPC) — Section 120B, 149, 302, 307, 452
High Courts26 Jun 2006Dismissed
Hopna Manjhi @ Bijay Da Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2007) 1 AIRJharR 111 : (2007) CriLJ 1056
Penal Code, 1860 (IPC) — Section 396
High Courts26 Jun 2006Dismissed
James Toppo @ Sagar Toppo @ Rohit Toppo Vs The State of Jharkhand
Jharkhand High Court · (2006) 06 JH CK 0007
Arms Act, 1959 — Section 25, 26, 35Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34, 399, 402
High Courts23 Jun 2006Dismissed
Vyas Singh Vs State of Jharkhand
Jharkhand High Court · (2007) 4 JCR 410
Penal Code, 1860 (IPC) — Section 376
High Courts23 Jun 2006Dismissed
Raj Kumar Burnwal Vs Tuni Devi
Jharkhand High Court · (2007) 2 DMC 732 : (2007) 1 JCR 524
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
High Courts23 Jun 2006
Jawaharlal Sharma Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2006 Jhar 135 : (2006) 3 JCR 525 : (2006) 3 AIRJharR 77
Bihar and Orissa Municipal Act, 1922 — Section 3(11A), 388(1), 390A, 4, 4(4)Bihar Municipal Corporation Act, 1978 — Section 2, 2(1), 2(2), 2(3)Constitution of India, 1950 — Article 14, 243B, 243P, 243Q, 243Q(1)
High Courts23 Jun 2006Allowed
Mohammad Mobin Mian and Others Vs State of Jharkhand
Jharkhand High Court · (2007) 3 JCR 513
Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 379, 413, 414
High Courts23 Jun 2006Allowed
Chandra Kant and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 3 JCR 364
Constitution of India, 1950 — Article 14, 142, 16
High Courts23 Jun 2006Allowed
Nagendra Rajwar and Others Vs State of Bihar and Another
Jharkhand High Court · (2007) 3 JCR 128
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 307, 323, 325, 34
High Courts22 Jun 2006
Jharkhand BET-NET Association Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 2 JCR 142
Universities Act, 2000 — Section 35
High Courts22 Jun 2006Allowed
Voltas Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2006) 3 JCR 518
Bihar Finance Act, 1981 — Section 12, 13, 17(5), 18, 19(1)Bihar Finance Rules, 1981 — Rule 13AConstitution of India, 1950 — Article 366(29A)
High Courts22 Jun 2006Allowed
Ram Narain Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 1 JCR 129
High Courts22 Jun 2006Allowed
Ranchi University Vs Sri Parsuram Singh
Jharkhand High Court · (2006) 4 JCR 373 : (2007) 1 LLJ 256 : (2006) 111 FLR 41
Industrial Disputes Act, 1947 — Section 10, 2(1), 25F
High Courts21 Jun 2006
N.R. Construction Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 3 JCR 358
Arbitration and Conciliation Act, 1996 — Section 11(6), 15(2)
High Courts21 Jun 2006Allowed
Rabindra Prasad Sah and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2007) 1 JCR 565
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120, 406, 409, 420, 463
High Courts21 Jun 2006Dismissed
Serophina Besra Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 3 JCR 376