High Courts24 Jul 2006Allowed
Md. Sahid Ansari Vs Union of India (UOI) and Others
Jharkhand High Court · (2007) 1 JCR 119
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,213 of 1,479
High Courts21 Jul 2006Dismissed
Laxman Sahu Vs State of Jharkhand
Jharkhand High Court · (2007) 2 JLJR 220 : (2007) CriLJ 687 : 2006 JCR 4 441 : AIR 2006 Jhar 873
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482
High Courts21 Jul 2006Dismissed
Raj Kamal Gupta and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2006) 4 JCR 613
Criminal Procedure Code, 1973 (CrPC) — Section 107, 173, 482Penal Code, 1860 (IPC) — Section 323, 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts21 Jul 2006Allowed
Employers in relation to the Management of Dhansar Colliery of BCCL Vs The Presiding Officer, Central Government Industrial Tribunal and Another
Jharkhand High Court · (2006) 07 JH CK 0103
Industrial Disputes Act, 1947 — Section 10Mines Act, 1952 — Section 48
High Courts21 Jul 2006Dismissed
Ram Naresh Singh Vs The Presiding Officer, Labour Court and Bharat Refractories Limited
Jharkhand High Court · (2006) 4 JCR 391
Bihar Shops and Establishments Act, 1953 — Section 26(2)Industrial Disputes Act, 1947 — Section 10(1), 12(5)Industries (Development and Regulation) Act, 1951 — Section 2
High Courts21 Jul 2006Allowed
Baleshwar Prasad Vs The State of Bihar, The Secretary, Co-operative Department and The Registrar, Co-operative Society
Jharkhand High Court · (2006) 4 JCR 213
High Courts21 Jul 2006Allowed
Amarendra Tiwari and Another Vs State of Jharkhand
Jharkhand High Court · (2007) 3 JCR 139
Bihar and Orissa Excise Act, 1915 — Section 47A
High Courts20 Jul 2006
Nawal Kishore Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 2 BC 123 : (2006) 4 JCR 18
High Courts20 Jul 2006Allowed
Surya Paharia Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2007) 1 BLJR 365
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 436
High Courts20 Jul 2006
Tata Engineering and Locomotive Company Vs The State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2006) 4 JCR 264
Constitution of India, 1950 — Article 226
High Courts20 Jul 2006
Moti Sao Vs Lal Babu Prasad Bhagat and Others
Jharkhand High Court · (2006) 2 JCR 178
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14
High Courts20 Jul 2006Dismissed
Sita Ram Narsaria and Madan Gopal Narsaria @ Madanlal Gopal Narsaria Vs The State of Bihar and Others
Jharkhand High Court · (2006) 4 JCR 140
Chotanagpur Tenancy Act, 1908 — Section 217, 46, 46(1), 46(4), 46(4A)Limitation Act, 1963 — Article 65
High Courts19 Jul 2006Dismissed
Bipta Sahu and Others Vs Commissioner, South Chhotanagpur Division and Others
Jharkhand High Court · (2006) 4 JCR 288
Chota Nagpur Tenancy Act, 1808 — Section 71A, 72
High Courts19 Jul 2006Dismissed
Bihar State Mineral Development Corporation Ltd. Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2006) 4 JCR 217
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 5
High Courts19 Jul 2006Allowed
Subal Mandal Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2007) CriLJ 678 : (2006) 4 EastCriC 95 : (2006) 3 AIRJharR 779
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 324
High Courts19 Jul 2006Dismissed
Sri Suresh Chandra Gaur Vs Union of India (UOI), Assistant Director, Ministry of Labour, Govt. of India and Bharat Coking Coal Limited
Jharkhand High Court · (2007) 1 BLJR 171 : (2006) 4 JCR 249
Industrial Disputes Act, 1947 — Section 9
High Courts19 Jul 2006
Durga Ram Verma Vs The State of Bihar and Others
Jharkhand High Court · (2007) 1 BLJR 170 : (2006) 4 JCR 261
High Courts19 Jul 2006Dismissed
Salimuddin Ansari and Others Vs The State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2006) 4 JCR 405
Constitution of India, 1950 — Article 226
High Courts19 Jul 2006
Dr. Taleshwar Prasad Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 1 JCR 131
Jharkhand/Bihar Education Service (Class II), Recruitment Rules, 1973 — Rule 3, 4, 4(2), 4(3), 41
High Courts19 Jul 2006Dismissed
Bihar State Mineral Development Corporation Limited Vs The State of Bihar (now jharkhand) and Others
Jharkhand High Court · (2006) 4 JCR 217
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 5