COURT ARCHIVE

Jharkhand High Court judgments

29,567 judgments · page 1,206 of 1,479

High Courts22 Aug 2006Allowed

Kailash Prasad Agarwalla and Others Vs State of Jharkhand

Jharkhand High Court · (2006) 4 JCR 617

Criminal Procedure Code, 1973 (CrPC) — Section 173Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 120B, 379, 420, 468, 471

Read judgment

High Courts22 Aug 2006Allowed

Management of Gammon India Limited Vs Presiding Officer, Labour Court and Another

Jharkhand High Court · (2006) 3 LLJ 875 : (2006) 4 JCR 426

Industrial Disputes Act, 1947 — Section 17B, 25F

Read judgment

High Courts22 Aug 2006Dismissed

Bharat Coking Coal Ltd. and Tata Iron and Steel Company Vs The State of Bihar and Others Central Coalfields Ltd. Vs The State of Bihar and Others Eastern Coalfields Ltd. Vs The State of Bihar and Others

Jharkhand High Court · (2007) 1 JCR 25

Metalliferous Mines Regulations, 1961 — Regulation 4Mineral Concession Rules, 1960 — Rule 27, 27(1), 27(2), 27(5), 54(1)Mines Act, 1952 — Section 57

Read judgment

High Courts22 Aug 2006Allowed

Ravikant Gopalka Vs The State of Jharkhand, Hemant Kumar and Krishna Mohan Jha

Jharkhand High Court · (2006) 08 JH CK 0112

Penal Code, 1860 (IPC) — Section 120B, 323, 34, 341, 379

Read judgment

High Courts22 Aug 2006Dismissed

Bihar State Financial Corporation Vs Recovery Officer, Debt Recovery Tribunal and Others

Jharkhand High Court · (2007) 2 BC 400 : (2007) 1 JCR 10

Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(7), 20, 25, 26, 27

Read judgment

High Courts22 Aug 2006

Meraj Ansari and Shakil Ansari Vs State of Jharkhand

Jharkhand High Court · (2007) 1 JCR 168

Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341

Read judgment

High Courts22 Aug 2006

Bijay Kumar Sahay Vs Damodar Valley Corporation and Others

Jharkhand High Court · (2007) 1 BLJR 265 : (2007) 1 JCR 37

Read judgment

High Courts22 Aug 2006Dismissed

Dhadhum Hansda and Others Vs Gopal Tudu and Others

Jharkhand High Court · (2007) 2 JCR 167

Read judgment

High Courts22 Aug 2006Allowed

Satyendra Kumar Dubey Vs The State of Jharkhand, The Commissioner and Secretary, Department of Finance, State of Jharkhand, The Deputy Commissioner and The Treasury Officer

Jharkhand High Court · (2007) 1 BLJR 270 : (2007) 1 JCR 92

Constitution of India, 1950 — Article 14, 309

Read judgment

High Courts22 Aug 2006Dismissed

Mahtab Ahmad Siddique Vs The State of Jharkhand

Jharkhand High Court · (2007) 1 BLJR 328 : (2007) 1 JCR 278

Constitution of India, 1950 — Article 309

Read judgment

High Courts22 Aug 2006Allowed

Dr. Kailash Vihari Vs Birla Institute of Technology and Others

Jharkhand High Court · (2007) 1 BLJR 258 : (2007) 1 JCR 58

Read judgment

High Courts22 Aug 2006Dismissed

Hanif Ansari and Others Vs State of Jharkhand

Jharkhand High Court · (2007) 1 JCR 449

Penal Code, 1860 (IPC) — Section 307, 324, 326, 34

Read judgment

High Courts22 Aug 2006

Ruplal Manjhi Vs State of Jharkhand and Others

Jharkhand High Court · (2007) 3 JCR 96

Read judgment

High Courts21 Aug 2006Dismissed

Azad Khan @ Ajju Vs The State of Jharkhand

Jharkhand High Court · (2007) 4 JCR 491

Penal Code, 1860 (IPC) — Section 376, 511

Read judgment

High Courts21 Aug 2006Dismissed

Mokro Gagrai Vs State of Jharkhand

Jharkhand High Court · (2007) 1 JCR 416

Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Explosive Substances Act, 1908 — Section 3, 5

Read judgment

High Courts21 Aug 2006Allowed

Diwakar Mahto and Others Vs The State of Jharkhand

Jharkhand High Court · (2007) 2 BLJR 1565 : (2007) 4 JCR 451

Penal Code, 1860 (IPC) — Section 148, 149, 307, 324, 325

Read judgment

High Courts21 Aug 2006Dismissed

Dilip Kumar Roy Choudhary and Others Vs Jitendra Investment Co. Ltd.

Jharkhand High Court · (2007) 1 JCR 21

Read judgment

High Courts21 Aug 2006

Sushil Prasad Singh Vs The State of Bihar and Others

Jharkhand High Court · (2007) 1 JCR 255

Bihar Reorganisation Act, 2000 — Section 53

Read judgment

High Courts21 Aug 2006Dismissed

Tikeshwar Murmu, Labeshwar Murmu and Shiblal Hemram Vs The State of Jharkhand

Jharkhand High Court · (2006) 08 JH CK 0067

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 341, 376

Read judgment

High Courts21 Aug 2006Dismissed

Mata Hessa Vs State of Jharkhand

Jharkhand High Court · (2007) 1 JCR 115

Penal Code, 1860 (IPC) — Section 302, 304, 34

Read judgment