High Courts07 Sept 2006Allowed
Alok Ranjan Vs The State of Jharkhand
Jharkhand High Court · (2007) 1 JCR 395
Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 482Penal Code, 1860 (IPC) — Section 182, 211, 328
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,204 of 1,479
High Courts07 Sept 2006Allowed
Ranjana Verma Vs State of Jharkhand and Others
Jharkhand High Court · (2007) CriLJ 663 : (2006) 4 JLJR 666 : (2006) 4 JCR 1 : (2006) 47 AllIndCaS 400 : (2006) 3 AIRJharR 728
Constitution of India, 1950 — Article 141, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 190, 482Dowry Prohibition Act, 1961 — Section 4
High Courts05 Sept 2006Dismissed
West Bokaro Colliery (Tisco) Vs Charna Manjhi and Others, Chaman Agaria and Another and Sohar Sao and Another
Jharkhand High Court · (2006) 4 JCR 501
High Courts05 Sept 2006
Damu Devgam Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 4 JCR 601
High Courts05 Sept 2006Allowed
Sargam Rana Vs Sohar Rana
Jharkhand High Court · (2007) 1 JCR 500
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401Penal Code, 1860 (IPC) — Section 498A
High Courts05 Sept 2006Allowed
Mahabir Mahto and Biglahi Devi and Another Vs State of Jharkhand
Jharkhand High Court · (2007) 1 JCR 392
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 210, 304B, 34
High Courts01 Sept 2006Dismissed
Arup Kumar Modi Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2007) 1 JCR 384
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 324, 326, 352
High Courts01 Sept 2006Allowed
Jiyan Manjhi Vs State of Jharkhand
Jharkhand High Court · (2006) 4 JCR 631
Penal Code, 1860 (IPC) — Section 366, 376
High Courts01 Sept 2006Allowed
Durga Sao and Another Vs State of Jharkhand
Jharkhand High Court · (2006) 4 JCR 629
Penal Code, 1860 (IPC) — Section 307, 324, 326, 34, 343
High Courts01 Sept 2006Allowed
Saharuddin Mian Vs State of Jharkhand
Jharkhand High Court · (2006) 4 JCR 633
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts01 Sept 2006Dismissed
Krishna Bihari Singh Vs State of Jharkhand
Jharkhand High Court · (2007) 1 JCR 540
Prevention of Corruption Act, 1988 — Section 13, 7
High Courts30 Aug 2006Dismissed
Tauquir Alam Khan @ Md. Tauquir Alam Khan Vs State of Jharkhand and Another
Jharkhand High Court · (2007) 2 BC 325 : (2006) 4 JCR 241
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7, 9Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 1, 1(4), 2
High Courts30 Aug 2006Allowed
Santosh Kumar Vs State of Jharkhand
Jharkhand High Court · (2007) 1 JCR 160
Penal Code, 1860 (IPC) — Section 376, 511
High Courts30 Aug 2006Dismissed
Masood Ahmad Vs Heavy Engineering Corporation Ltd., The Chairman-cum-Managing Director and Others
Jharkhand High Court · (2007) 1 JCR 244A
High Courts30 Aug 2006Dismissed
Smt. Annie Kujur (Ekka) Vs State of Bihar and Others
Jharkhand High Court · (2006) 4 JCR 537
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 18(3)
High Courts29 Aug 2006Allowed
Dhananjai Patar Vs State of Jharkhand
Jharkhand High Court · (2007) 1 JCR 51
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 328, 34
High Courts29 Aug 2006
Manoj Kumar Vs The Union of India (UOI) and Others
Jharkhand High Court · (2007) 1 JCR 247
Bihar Reorganisation Act, 2000 — Section 72
High Courts29 Aug 2006
Bidiya Uraon Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 1 JCR 125
Penal Code, 1860 (IPC) — Section 302, 307, 326, 452
High Courts29 Aug 2006
Ramdeni Prasad Singh Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2006) 4 JCR 602
High Courts29 Aug 2006Dismissed
Chhotu Ram Mahto, Shanti Devi and Mahanand Mahto Vs The State of Jharkhand
Jharkhand High Court · (2007) 1 BLJR 702 : (2007) 1 JCR 459
Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B, 114Penal Code, 1860 (IPC) — Section 120B, 201, 302, 304B