High Courts13 Nov 2006
Jharkhand Chemists and Druggists Association Vs Jharkhand State Registration Tribunal Pharmacy and Another
Jharkhand High Court · (2007) 3 JCR 524
Pharmacy Act, 1948 — Section 1, 10, 11, 13, 15A
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,197 of 1,479
High Courts13 Nov 2006
Dr. Arun Kumar Verma Vs The State of Jharkhand, Secretary, Health, Medical Education and Family Welfare Department, Deputy Secretary, Health, Medical Education and Family Welfare Department and Dr. Dinbandhu Sarangi, Professor and Head of Department of Microbiology Department, Mahatma Gandhi Memorial Medical College
Jharkhand High Court · (2007) 1 BLJR 712
High Courts10 Nov 2006Allowed
Premlal Bhagat Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2007) 1 JCR 379
Penal Code, 1860 (IPC) — Section 375, 376
High Courts10 Nov 2006Allowed
Ashok Kumar Talpatra and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2007) 1 JCR 369
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 391Evidence Act, 1872 — Section 145, 32Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Nov 2006
Krishnaji and Others, Brajesh Kumar Singh and Others, Dhirendra Kumar Singh and Others and Jai Siya Ram Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 1 JCR 1
High Courts10 Nov 2006Dismissed
Mohd. Khalil @ Kalil Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2007) 1 JCR 12 : (2007) 5 RCR(Criminal) 545
Penal Code, 1860 (IPC) — Section 375, 376
High Courts10 Nov 2006Dismissed
Bhupati Prasad Pandey Vs The State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2007) 1 JCR 244
High Courts10 Nov 2006Allowed
Rameshwar Singh Vs State of Jharkhand
Jharkhand High Court · (2007) 2 JCR 278
Criminal Procedure Code, 1973 (CrPC) — Section 239Essential Commodities Act, 1955 — Section 3, 7
High Courts09 Nov 2006
Bal Sakha Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 3 JCR 111
High Courts09 Nov 2006Allowed
Shiv Shankar Sahu Vs The State of Bihar and Others
Jharkhand High Court · (2006) 11 JH CK 0084
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts09 Nov 2006Allowed
Sidheshwar Sahu, Rajpati Sahu and Radha Krishna Jaiswal Vs The State of Bihar (Jharkhand)
Jharkhand High Court · (2007) 2 JCR 70
Criminal Procedure Code, 1973 (CrPC) — Section 326Essential Commodities Act, 1955 — Section 3, 7
High Courts09 Nov 2006Allowed
Rajpati Sahu Vs The State of Bihar (Jharkhand)
Jharkhand High Court · (2007) 2 JCR 77
Criminal Procedure Code, 1973 (CrPC) — Section 326Essential Commodities Act, 1955 — Section 7
High Courts09 Nov 2006
Shasthi Mahato and Another and Sukhen Mahato and Another Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2007) 2 JCR 312
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 34
High Courts09 Nov 2006Dismissed
National Insurance Co. Ltd. Vs Fagni Bai and Others
Jharkhand High Court · (2007) 2 ACC 814 : (2007) 2 JCR 16
High Courts08 Nov 2006
Smt. Shanti Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 1 JCR 234
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts07 Nov 2006Dismissed
Suresh Munda Vs The State of Bihar
Jharkhand High Court · (2007) 3 JCR 103
Penal Code, 1860 (IPC) — Section 304B
High Courts07 Nov 2006
Surajdeo Manjhi Vs State of Jharkhand
Jharkhand High Court · (2007) 2 JCR 138
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts07 Nov 2006Allowed
Kishor Kumar Mantri @ Kishor Kumar Vs State of Jharkhand
Jharkhand High Court · (2007) 2 JCR 57
Criminal Procedure Code, 1973 (CrPC) — Section 239Forest Act, 1927 — Section 33, 41, 42, 52Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts07 Nov 2006Allowed
Berga Doraiburu Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · AIR 2007 Jhar 780 : (2007) CriLJ 1982 : (2007) 2 JCR 146
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts07 Nov 2006Dismissed
Babu Ram Mahto Vs State of Jharkhand
Jharkhand High Court · (2007) 1 JCR 253