High Courts17 Nov 2006Dismissed
Smt. Uma Mishra and Others Vs Bharat Coking Coal Ltd. and Another
Jharkhand High Court · (2007) 1 JCR 408
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,196 of 1,479
High Courts17 Nov 2006Dismissed
Larsen and Toubro Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 1 BLJR 694 : (2007) 1 JCR 542
Constitution of India, 1950 — Article 226, 366Income Tax Act, 1961 — Section 147
High Courts17 Nov 2006Dismissed
Mihijam Vanaspati Ltd. Vs The State of Jharkhand, The Commissioner of Commercial Taxes and Assistant Commissioner of Commercial Taxes
Jharkhand High Court · (2007) 1 JCR 557
High Courts17 Nov 2006Dismissed
Mangalam Minerals and Chemicals Pvt. Ltd. Vs Anjaneya Ispat Ltd.
Jharkhand High Court · (2007) 1 JCR 457
COMPANIES ACT, 1956 — Section 434, 439A
High Courts16 Nov 2006
Suresh Prasad Vs Palamau Kshetriya Gramin Bank Sponsored by State Bank of India, Chairman, Palamau Kshetriya Gramin Bank and General Manager, Palamau Kshetriya Gramin Bank
Jharkhand High Court · (2006) 11 JH CK 0088
High Courts16 Nov 2006Dismissed
Ashok Kumar Saha Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 1 JCR 419
High Courts14 Nov 2006Allowed
Bharat Coking Coal Limited and Others Vs Jainandan Yadav @ Jainandan Singh
Jharkhand High Court · (2007) 1 JCR 254
Constitution of India, 1950 — Article 226
High Courts14 Nov 2006Dismissed
Bikarama Singh and Naik Devendra Singh Vs Union of India (UOI) and Others
Jharkhand High Court · (2007) 1 JCR 248
High Courts14 Nov 2006Allowed
Bipin Sah Vs State of Jharkhand
Jharkhand High Court · (2007) 2 JCR 67
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts14 Nov 2006Dismissed
Rajesh Patel Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2007) 1 JCR 66
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 376
High Courts14 Nov 2006Dismissed
Sankar Gaur @ Gouri Shankar Gour Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2007) 1 JCR 70
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 335
High Courts13 Nov 2006Allowed
Shambhu Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 2 BLJR 1043 : (2007) 2 JCR 237
Bihar Reorganisation Act, 2000 — Section 72
High Courts13 Nov 2006Allowed
Mohan Meakin Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 2 BLJR 1089 : (2007) 3 JCR 125
Constitution of India, 1950 — Article 265
High Courts13 Nov 2006Allowed
Jharkhand Chemists and Druggists Association Vs Jharkhand State Registration Tribunal, Pharmacy, Pharmacy Institute and The Registrar, Jharkhand State Registration Tribunal Pharmacy, Pharmacy Institute
Jharkhand High Court · (2007) 3 JCR 524
Pharmacy Act, 1948 — Section 1, 10, 11, 13, 14
High Courts13 Nov 2006Allowed
Ram Sharan Nishad Vs Vinoba Bhave University and Others
Jharkhand High Court · (2006) 11 JH CK 0085
High Courts13 Nov 2006
Sudhir Kumar Bhadani and Others etc. and Bimal Chatterjee and Others Vs State of Jharkhand
Jharkhand High Court · (2007) 2 Crimes 162 : (2007) 2 JCR 79
Penal Code, 1860 (IPC) — Section 148, 323, 379, 392, 427
High Courts13 Nov 2006Allowed
Jamila Khatoon Vs New India Assurance Company Ltd. and Another
Jharkhand High Court · (2007) ACJ 1819 : (2007) 2 ACC 614 : (2007) 1 JCR 235
High Courts13 Nov 2006Dismissed
Bhim Mahto and Others Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2007) 4 JCR 610
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 117, 123, 147, 148, 149
High Courts13 Nov 2006
Jaswant Pathak and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2007) 2 JCR 315
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts13 Nov 2006Dismissed
Bishnu Chouhan and Another Vs State of Jharkhand
Jharkhand High Court · (2007) 2 JCR 322
Penal Code, 1860 (IPC) — Section 302, 34