Jharkhand High Court · (2007) 3 EastCric 566 : (2007) EastCric 2 504 : (2007) 2 JLJR 58 : AIR 2007 Jhar 390 : (2007) 56 AllIndCas 450 : (2007) CriLJ 4671

Criminal Procedure Code, 1973 (CrPC) — Section 125, 156, 177, 178, 179Penal Code, 1860 (IPC) — Section 323, 498A, 506

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High Courts02 Feb 2007Dismissed

Arun Kumar Dubey Vs The State of Jharkhand and Others

Jharkhand High Court · (2007) 2 BLJR 1149 : (2007) 3 JCR 75

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High Courts01 Feb 2007

Stan Commodities Pvt. Ltd. Vs Jharkhand State Electricity Board and Others

Jharkhand High Court · (2007) 1 BLJR 862 : (2007) ELR 1469 : (2007) 3 JCR 575

Electricity Act, 2003 — Section 126, 127, 135, 56, 61Penal Code, 1860 (IPC) — Section 379

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High Courts25 Jan 2007Allowed

Jaigy Oraon @ Jatru Oraon and Another Vs New India Assurance Co. Ltd. and Another

Jharkhand High Court · (2008) ACJ 719 : (2007) 3 JCR 543

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High Courts25 Jan 2007

Raj Kumar Bhuian, Chinta Bhuian and Bisheshwar Bhuian Vs The State of Bihar (Jharkhand)

Jharkhand High Court · (2007) 2 BLJR 1015

Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 34

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High Courts24 Jan 2007

Nathuni Mistry Vs The State of Bihar (now Jharkhand) and Another

Jharkhand High Court · (2007) 2 BLJR 871 : (2007) 2 JCR 99

Civil Procedure Code, 1908 (CPC) — Section 2, 2(2)Court Fees Act, 1870 — Section 4, 8Land Acquisition Act, 1894 — Section 18, 23, 23(12), 26, 26

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High Courts24 Jan 2007Allowed

Nagendra Sah Vs Bihar State Cooperative Bank Ltd. and Others

Jharkhand High Court · (2007) 1 JCR 595

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High Courts24 Jan 2007

Dr. Smt. Kamini Barnwal Vs State of Jharkhand and Others

Jharkhand High Court · (2007) 2 JCR 66

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High Courts24 Jan 2007

Sarla Singh and Others Vs National Insurance Co. Ltd. and Another

Jharkhand High Court · (2008) 1 AndhWR 57 : 2007) ACJ 2464

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High Courts24 Jan 2007Allowed

Pranip Kumar Roy and Another Vs Tata Iron and Steel Company (TISCO)

Jharkhand High Court · (2007) 1 BLJR 837 : (2007) 1 JCR 593

Civil Procedure Code, 1908 (CPC) — Section 48 , 50Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 136

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High Courts24 Jan 2007Dismissed

Md. Maqusood Alam and Others Vs Seikh Karu and Others

Jharkhand High Court · (2007) 2 JCR 4

Constitution of India, 1950 — Article 227

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High Courts22 Jan 2007Dismissed

Devashish Choubey Vs Union of India (UOI) and Another

Jharkhand High Court · (2011) 1 JCR 544

Central Civil Services (Temporary Service) Rules, 1965 — Rule 5

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High Courts18 Jan 2007

Bimal Kumar and Bhola Prasad Mahto Vs The State of Jharkhand and Others

Jharkhand High Court · (2007) 01 JH CK 0056

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