COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 1,188 of 1,479

High Courts13 Feb 2007Allowed

Samir Gupta Vs State of Jharkhand and Another

Jharkhand High Court · (2007) 2 BLJR 881 : (2007) 2 JCR 283

Criminal Procedure Code, 1973 (CrPC) — Section 203, 204, 482Negotiable Instruments (Amendment and Miscellaneous Provisions) Act, 2002 — Section 142Negotiable Instruments Act, 1881 (NI) — Section 138, 14

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High Courts13 Feb 2007Dismissed

Ajay Kumar Jalan @ Ajay Jalan Vs The State of Jharkhand and Another

Jharkhand High Court · (2007) 2 JCR 286

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 401Penal Code, 1860 (IPC) — Section 34, 414

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High Courts13 Feb 2007Allowed

Guna @ Gunadhar Mahato and Others Vs State of Jharkhand

Jharkhand High Court · (2007) 3 JCR 461

Penal Code, 1860 (IPC) — Section 302, 323, 324, 34

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High Courts13 Feb 2007Dismissed

Reshmi Kewtain Vs State of Bihar and Another

Jharkhand High Court · (2007) 2 DMC 713

Penal Code, 1860 (IPC) — Section 494

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High Courts13 Feb 2007Allowed

Satyanarayan Rao Vs M. Prasad Rao @ M. Rao

Jharkhand High Court · (2007) 3 JCR 561

Constitution of India, 1950 — Article 227

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High Courts13 Feb 2007Allowed

Basant Lal Barnwal and Another Vs The State of Jharkhand

Jharkhand High Court · (2008) 1 Crimes 589 : (2007) 2 BLJR 1562

Criminal Procedure Code, 1973 (CrPC) — Section 227Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 26, 27, 41

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High Courts13 Feb 2007Dismissed

Poly Art Industries (P) Ltd. and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2007) 3 JCR 590

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10, 7, 9

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High Courts12 Feb 2007Dismissed

Vijay Mandal Vs Raghunath Mandal and Others

Jharkhand High Court · (2007) 3 JCR 456

Penal Code, 1860 (IPC) — Section 149, 307, 324, 325

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High Courts12 Feb 2007Dismissed

Bihar State Finance Corporation Employees' Federation Vs Bihar State Finance Corporation and Others

Jharkhand High Court · (2007) 2 BLJR 1358 : (2007) 4 JCR 446

Bihar Panchayat Samitis and Zila Parishads (Conditions of Service) Rules, 1964 — Rule 3 , 4, 5, 6, 7Bihar State Financial Corporation (Staff) Regulations, 1965 — Regulation 19Bihar State Financial Corporations Act, 1951 — Section 23, 39, 48

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High Courts12 Feb 2007