High Courts19 Aug 2008Allowed
Smt. Shanti Nayak and Others Vs Oriental Insurance Co. Ltd. and Another
Jharkhand High Court · (2009) 1 JCR 70
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,113 of 1,479
High Courts19 Aug 2008
Geeta Devi @ Geeta Gajanand Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2008) 08 JH CK 0057
High Courts19 Aug 2008
Aparup Kumar Chatterjee Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2008) 119 FLR 241
High Courts18 Aug 2008Dismissed
Sheo Charan Manjhi Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2008) 08 JH CK 0002
High Courts14 Aug 2008
Usha Mishra, Raghu Thakur, Suman Kumar Upadhyay and Kapoor Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 346
High Courts14 Aug 2008
Mohan Lal Gupta Vs Bokaro Steel Plant and Another
Jharkhand High Court · (2008) 4 JCR 341
High Courts14 Aug 2008
India Kamin and Others Vs The Central Coal Fields Ltd. and Others
Jharkhand High Court · (2009) 1 JCR 107
High Courts14 Aug 2008Allowed
Tarun Modi Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 4 JCR 337
Prevention of Food Adulteration Act, 1954 — Section 16
High Courts14 Aug 2008Dismissed
Jagdish Prasad Maheshwari Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 4 JCR 433
Criminal Procedure Code, 1973 (CrPC) — Section 239, 482
High Courts14 Aug 2008Dismissed
Gaurav Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 118
High Courts14 Aug 2008Dismissed
Munna Singh @ Sharangdhar Singh Vs The State of Jharkhand
Jharkhand High Court · (2008) 4 JCR 434
Criminal Procedure Code, 1973 (CrPC) — Section 233, 313Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34
High Courts13 Aug 2008Dismissed
Sushil Kumar Shukla Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 442
Penal Code, 1860 (IPC) — Section 34, 364, 366A
High Courts13 Aug 2008
Jharkhand Yayayat Karmachari Welfare Swabalambi Sahkari Samity Ltd. Vs State of Jharkhand
Jharkhand High Court · (2008) 4 JCR 344
High Courts13 Aug 2008
Kauleshwar Prajapati Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 119 FLR 238 : (2008) 4 JCR 342
High Courts13 Aug 2008
Kumari Sushma Prakash Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 338
High Courts13 Aug 2008Dismissed
Ravi Uppal, Volvo India Limited and Akash Passey Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 57 BLJR 142
Arbitration and Conciliation Act, 1996 — Section 5, 8Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482Penal Code, 1860 (IPC) — Section 406, 420, 468
High Courts13 Aug 2008Allowed
Sacred Heart Convent School Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 320
Constitution of India, 1950 — Article 14, 19
High Courts12 Aug 2008
Employers in relation to the Management of Captive Power Plant of C.C.L. Vs Their Workmen being represented by Shri Keshav Singh Yadav
Jharkhand High Court · (2008) 08 JH CK 0163
Industrial Disputes Act, 1947 — Section 17B
High Courts12 Aug 2008Dismissed
Sarwan Singh and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 1 JCR 72
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts12 Aug 2008Allowed
Smt. Namita Roy Vs The Union of India (UOI) and Vijay Bhaskar
Jharkhand High Court · (2008) 56 BLJR 2716 : (2008) 218 CTR 666 : (2009) 308 ITR 109 : (2008) 4 JCR 364
Income Tax Act, 1961 — Section 277