High Courts21 Aug 2008
Shri Durga Slurry and Briquitte Industries Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2009) 1 JCR 60
Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 18
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,112 of 1,479
High Courts21 Aug 2008Dismissed
Subhash Prasad Sah Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 307
Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 379
High Courts21 Aug 2008Allowed
Gopalka Credit Corporation Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 57 BLJR 144 : (2008) 4 JCR 443
Bihar Motor Vehicles Taxation Act, 1994 — Section 13, 13(1), 13(2)Motor Vehicles Act, 1988 — Section 51(5)
High Courts21 Aug 2008Dismissed
Lucas Dang and Bachu Prasad Verma Vs Jharkhand State Agriculture Produce Marketing Board and Others
Jharkhand High Court · (2008) 57 BLJR 45 : (2008) 4 JCR 303
High Courts21 Aug 2008Dismissed
Dwarika Prasad Jaiswal and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 436
High Courts21 Aug 2008Dismissed
Shri Ram Paswan Vs State of Bihar and Others
Jharkhand High Court · (2008) 4 JCR 440
High Courts21 Aug 2008
Ramkrishna Forgings Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 632
High Courts21 Aug 2008
Sudhir Kumar Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 118 FLR 300 : (2008) 4 JCR 633
High Courts21 Aug 2008Dismissed
Lord Budha Educational and Social Development Sansthan Vs The Union of India (UOI) and Others
Jharkhand High Court · (2009) 1 JCR 99
Constitution of India, 1950 — Article 14
High Courts21 Aug 2008Dismissed
Smt. Shanti Devi Prasad and Another Vs State of Jharkhand
Jharkhand High Court · (2009) 57 BLJR 294 : (2009) CriLJ 475
Bihar Registration Rules — Rule 25Bihar Stamp (Prevention of under Valuation of Instruments) Rules, 1995 — Rule 9Constitution of India, 1950 — Article 14, 16
High Courts20 Aug 2008Allowed
Avinash Bhaskar Vs Birla Institute of Technology and Another
Jharkhand High Court · (2009) 57 BLJR 342 : (2009) 1 JCR 77
High Courts20 Aug 2008
Kalawati Coal Private Ltd. Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2009) 57 BLJR 290 : (2009) 1 JCR 88
High Courts20 Aug 2008Allowed
Archana Jha Vs The Oriental Insurance Co. Ltd. and Others
Jharkhand High Court · (2009) ACJ 1690 : (2008) 4 JCR 311
Motor Vehicles Act, 1988 — Section 163A
High Courts20 Aug 2008
Gautam Kumar Vs Birsa Agriculture University and Others
Jharkhand High Court · (2008) 08 JH CK 0070
High Courts20 Aug 2008
Jharkhand Police Association, Jharkhand Police Men's Association, Bhola Prasad Yadav and Purusotam Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 119 FLR 852 : (2008) 4 JCR 399
High Courts20 Aug 2008
Bihar State Seeds Corporation Ltd. and Another Vs Shri Durga Ram and Another
Jharkhand High Court · (2008) 08 JH CK 0047
Civil Procedure Code, 1908 (CPC) — Section 141Constitution of India, 1950 — Article 226
High Courts20 Aug 2008Dismissed
Smt. Tetri Devi Vs M/s. BCCL and Others
Jharkhand High Court · (2008) 08 JH CK 0021
High Courts20 Aug 2008Allowed
Most. Jabina Khatoon and Others Vs Shyam Prasad Yadav and Others
Jharkhand High Court · (2008) 4 JCR 401
High Courts19 Aug 2008Dismissed
State of Bihar and Another Vs Rojani Bibi and Others
Jharkhand High Court · (2009) 1 JCR 103
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts19 Aug 2008
Nand Kishore Prasad Sahu Vs Jyoti Prasad Khatri and Another
Jharkhand High Court · (2009) 1 JCR 106