High Courts23 Mar 2009Dismissed
Zubair Ahmad Siddiqui Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 03 JH CK 0015
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,075 of 1,479
High Courts20 Mar 2009Allowed
National Insurance Co. Ltd. Vs Most. Tilwa and Others
Jharkhand High Court · (2010) ACJ 2158 : (2009) 2 JCR 429
High Courts20 Mar 2009
Prem Ranjan, Amit Kumar Mishra and Swapan Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 2000
Constitution of India, 1950 — Article 12, 14, 16, 309, 48APolice Act, 1861 — Section 46
High Courts20 Mar 2009Allowed
United India Insurance Co. Ltd. Vs Sukhni Mahto and Others Sanatan Hansda Manjhi @ Sanatan Hansda Vs United India Insurance Company Ltd. and Others
Jharkhand High Court · (2006) ACJ 2545 : AIR 2009 Jhar 127 : (2009) 2 JCR 421
High Courts20 Mar 2009Dismissed
Arjun Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 03 JH CK 0046
High Courts20 Mar 2009
Aditya Rice Mills Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2009) 57 BLJR 1769 : (2009) ELR 320 : (2009) 2 JCR 425
Constitution of India, 1950 — Article 12Electricity Act, 2003 — Section 126, 127, 135, 138, 50Penal Code, 1860 (IPC) — Section 379
High Courts20 Mar 2009
Manju Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 460
High Courts20 Mar 2009Dismissed
Sanjay Sinha and Others and Praveen Kumar and Another Vs The State of Bihar and Others
Jharkhand High Court · (2009) 121 FLR 531 : (2009) 2 JCR 467 : (2009) 3 LLJ 743
Constitution of India, 1950 — Article 12
High Courts20 Mar 2009Dismissed
Prabhunath Dubey and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 458 : (2009) 3 LLJ 376
Constitution of India, 1950 — Article 162
High Courts20 Mar 2009
Mithilesh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 474
Constitution of India, 1950 — Article 309
High Courts19 Mar 2009Dismissed
Tata Iron and Steel Company Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 2 LLJ 483
Industrial Disputes Act, 1947 — Section 12, 18(3), 2(p)
High Courts19 Mar 2009Allowed
Shano Singhdeo and Another Vs The State of Jharkhand
Jharkhand High Court · (2009) CriLJ 4718 : (2010) 6 RCR(Criminal) 567
Penal Code, 1860 (IPC) — Section 307, 324, 326, 34, 341
High Courts19 Mar 2009Dismissed
Ganesh Mahto and Horil Mahto Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2009) 57 BLJR 2455
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts19 Mar 2009Dismissed
Birendra Singh @ Bilu Singh Vs The State of Jharkhand
Jharkhand High Court · (2009) 03 JH CK 0118
Arms Act, 1959 — Section 25, 26Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts19 Mar 2009Allowed
Shyamal Kumar Dutta Vs State of Bihar now Jharkhand
Jharkhand High Court · (2009) 57 BLJR 1956
Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(4)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts19 Mar 2009Dismissed
Gopal Naroune and Others Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2009) 2 JCR 443
Constitution of India, 1950 — Article 14, 16
High Courts19 Mar 2009Dismissed
Central Coalfields Ltd. Vs State of Bihar and Others
Jharkhand High Court · (2009) 2 JCR 431
Mines and Minerals (Development and Regulation) Act, 1957 — Section 9
High Courts19 Mar 2009Allowed
Akhileshwar Prasad Gupta Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2009) 2 JCR 447
High Courts19 Mar 2009
Bhola Rabidas Vs The State of Jharkhand
Jharkhand High Court · (2009) 03 JH CK 0045
Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 366, 366A, 376, 417
High Courts19 Mar 2009Dismissed
The State of Bihar (now Jharkhand) Vs Bishwanath Prasad and Others
Jharkhand High Court · (2009) 03 JH CK 0019
Penal Code, 1860 (IPC) — Section 302, 328, 34, 376, 396