High Courts25 Mar 2009
Divisional Manager, Insurance Company Ltd. Vs Dharam Deo Paswan and Another
Jharkhand High Court · (2011) 3 JCR 155
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,074 of 1,479
High Courts25 Mar 2009Dismissed
Dr. (Mrs) Chhaya Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 03 JH CK 0119
High Courts25 Mar 2009
Ratan Prasad Agrawal Vs Dharam Deo Paswan and Others
Jharkhand High Court · (2009) 03 JH CK 0093
High Courts25 Mar 2009
Smt. Jaya Bag Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 03 JH CK 0084
High Courts25 Mar 2009Allowed
Jugal Mahto, Budhan Mahto, Puran Mahto and Hira Lal Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2009) 03 JH CK 0071
Penal Code, 1860 (IPC) — Section 396, 412
High Courts25 Mar 2009
Sri Subhas Chandra Sarkar Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 1978
High Courts24 Mar 2009Dismissed
Santosh Kumar Karanjai Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 2 JCR 342
Penal Code, 1860 (IPC) — Section 120B, 161, 420Prevention of Corruption Act, 1988 — Section 13(2), 5(1), 5(2)
High Courts24 Mar 2009Dismissed
Kokia and Others Vs Dindayal Munda
Jharkhand High Court · (2009) 2 JCR 423
High Courts24 Mar 2009
Kala Chand Gorain and Others Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2009) 57 BLJR 1965 : (2009) CriLJ 4506 : (2010) 7 RCR(Criminal) 324
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts24 Mar 2009Dismissed
Nand Kishore Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 472
Bihar Pension Rules, 1950 — Rule 49
High Courts24 Mar 2009Dismissed
Ritu Kumar Mahli Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2009) 03 JH CK 0059
Penal Code, 1860 (IPC) — Section 34, 406, 409, 419, 420
High Courts24 Mar 2009Dismissed
Santhal Paraganas Gram Udyog Samittee Vs Dwarika Sao
Jharkhand High Court · (2009) 03 JH CK 0043
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 18
High Courts24 Mar 2009
The Indian Iron and Steel Co. Ltd. and Gua Chiria Khan Shramik Sangh Vs The Union of India (UOI) and Others
Jharkhand High Court · (2009) 57 BLJR 1986 : (2011) 2 JCR 252
Constitution of India, 1950 — Article 12Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts24 Mar 2009Dismissed
Bhagwati Devi and Another Vs Hira Lal Jha and Others
Jharkhand High Court · (2011) 2 JCR 250 : (2010) 5 RCR(Civil) 497
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 90
High Courts24 Mar 2009
The Indian Iron and Steel Co. Ltd. Vs The Union of India (UOI) and Others
Jharkhand High Court · (2009) 121 FLR 549 : (2009) 3 LLJ 766
Constitution of India, 1950 — Article 12Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1), 10(2)
High Courts24 Mar 2009Allowed
Satya Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 1981 : (2011) 2 JCR 248
High Courts23 Mar 2009Dismissed
Ramzan Ansari and Another Vs Kavita Singh and Others
Jharkhand High Court · (2011) ACJ 1063
High Courts23 Mar 2009
Kouleshwar Mahto Vs Central Coalfields Ltd.
Jharkhand High Court · (2009) 03 JH CK 0130
High Courts23 Mar 2009Dismissed
Oriental Insurance Company Ltd. Vs Smt. Bimla Devi and Others Smt. Basanti Mukhi and Others Vs Smt. Deepa Kaura and Others Lata Devi and Others Vs Shanti Devi and Others
Jharkhand High Court · (2009) 2 JCR 450
High Courts23 Mar 2009
Sanch Lal Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 1976
Pension Rules — Rule 43(B)