High Courts31 Aug 2026Partly Allowed
Santosh Lohra Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 1065
I.P.C.-Section 399, 402, 414Arms Act-Section 25(1-B)a, 25(1-B)(a), 26(1), 35
COURT ARCHIVE
Jharkhand High Court judgments, 2026
873 judgments · page 8 of 44
High Courts31 Aug 2026Dismissed
Nawal Kishore Singh Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 1064
I.P.C.-Section 366ACr.P.C.-Section 313, 311
High Courts31 Aug 2026Allowed
Bantosh Kumar Pan Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 1063
Indian Penal Code-Section 307, 341/ 323/ 324/ 307, 341/ 323/ 307
High Courts31 Aug 2026Allowed
Shyam Baran Das @ Shyamal Baran Das Vs The State of Jharkhand, Lilawati Kumari
Jharkhand High Court · (2026) 08 JH CK 1062
I.P.C.-Section 354ACr.P.C.-Section 239, 164
High Courts31 Aug 2026Partly Allowed
Oriental Insurance Co. Ltd. Ghatkopar, D.O.-Shreepal Complex II, Floor, Mg Road, Ghatkopar, P.O. & P.S.- West Mumbai, Maharashtra-400086. Vs Kiran Kapoor, Wife Of Late Shiv Shankar Kapoor, Resident Of Mohalla- Abadganj, Near Bhhodan Office, Daltongunj, P.O.& P.S.- Daltongunj, District- Palamau.
Jharkhand High Court · 2026 INSC 889
Motor Vehicles Act
High Courts31 Aug 2026Dismissed
The State Of Jharkhand Vs Hasib Ahmad Usmani
Jharkhand High Court · (2026) 08 JH CK 1060
High Courts29 Aug 2026Allowed
Batiya Orain Vs The Divisional Manager, National Insurance Company Ltd. (Legal Cell)
Jharkhand High Court · (2026) 08 JH CK 1059
High Courts29 Aug 2026Dismissed
Liberty General Insurance Ltd. Vs Gyanti Devi
Jharkhand High Court · (2026) 08 JH CK 1058
High Courts29 Aug 2026Dismissed
Liberty General Insurance Ltd. Through Its Chairman-Cum-Managing Director Vs Muniya Devi, W/o Late Dhanu Saw @ Dhanu Sah
Jharkhand High Court · (2026) 08 JH CK 1057
High Courts29 Aug 2026Dismissed
M/s Panasonic India Private Limited Vs Sukesh Kumar
Jharkhand High Court · (2026) 08 JH CK 1073
Bihar Shops and Establishment Act, 1953-Section 26(2), 4(2), 4, 26, 2(6), 2(16), Schedule I, Serial No. 5Sales Promotion Employees (Conditions of Service) Act, 1976-Section 2(d), 3, 6(2)Industrial Disputes Act, 1947-Section 2(s)
High Courts29 Aug 2026Partly Allowed
Batiya Orain And Radha Lakra Vs The Divisional Manager, National Insurance Company Ltd. (Legal Cell) And Jamanat Ansari
Jharkhand High Court · (2026) 08 JH CK 1072
High Courts29 Aug 2026Allowed
Lalu Mahtha @ Lalu Mahta Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 1071
B.N.S.S., 2023-Section 528Indian Penal Code-Section 376 (2) (n)
High Courts29 Aug 2026Allowed
Lalu Mahtha @ Lalu Mahta Vs 1. The State Of Jharkhand 2. Informant
Jharkhand High Court · (2026) 08 JH CK 1070
B.N.S.S., 2023-Section 528Indian Penal Code-Section 376 (2) (n)
High Courts29 Aug 2026Disposed Of
Ravindra Kumar Rana, Sushil Kumar Sinha, Md. Idrish Vs The State Of Jharkhand, The Block Eduction Extension Officer, Gawan
Jharkhand High Court · (2026) 08 JH CK 1069
High Courts29 Aug 2026Allowed
Ajay Kumar Pandey Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 1068
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 323, 341, 379, 384, 506/34
High Courts28 Aug 2026Allowed
Sachidanand Prasad Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 1067
I.P.C.-Sections 409, 420, 467, 468, 471/34Prevention of Corruption Act, 2018Jharkhand Co-operative Societies Act, 1935-Section 40
High Courts28 Aug 2026Disposed Of
Kamal Kishore Pandit Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 1066
High Courts28 Aug 2026Allowed
Jitendra Prasad @ Jitendra Sahu Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 1044
Code of Criminal Procedure, 1973-Section 482, 144Indian Penal Code-Sections 147 and 379, 379 read with 147
High Courts28 Aug 2026Disposed Of
Raj Kishore Prasad Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 1043
High Courts28 Aug 2026Dismissed
Aman Kumar Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 1042
Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Sections 483, 484Bharatiya Nyaya Sanhita (BNS), 2023-Sections 109, 3(5)Arms Act-Section 27