High Courts19 Feb 2025Partly Allowed
United India Insurance Company Limited Vs Kamleshwar Karmali
Jharkhand High Court · (2025) 02 JH CK 1237
COURT ARCHIVE
Jharkhand High Court judgments, 2025
1,097 judgments · page 46 of 55
High Courts19 Feb 2025Dismissed
United India Insurance Co. Ltd. Vs Shanti Devi
Jharkhand High Court · (2025) 02 JH CK 1236
Indian Penal Code, 1860 - Section 279, 304(A), 338Motor Vehicles Act, 1988 - Section 2(21), 2(28), 10(2)(d), 10(2)(i)Central Motor Vehicles Rules, 1989 - Section 2(cab), 10, 14, 15, 16, 17, 18
High Courts19 Feb 2025Allowed
Manager, Oriental Insurance Company Ltd Vs Reshma Kumari Horo
Jharkhand High Court · (2025) 02 JH CK 1234
Motor Vehicles Act, 1988 - Section 166
High Courts19 Feb 2025Dismissed
Prashanta Das Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1233
Indian Penal Code, 1860 - Section 34, 420
High Courts18 Feb 2025Dismissed
Khurshid Hassan Vs Mrs. Durga Raju
Jharkhand High Court · (2025) 02 JH CK 1260
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 8 Rule 1
High Courts18 Feb 2025Allowed
National Insurance Co. Ltd Vs Radha Singh
Jharkhand High Court · (2025) 02 JH CK 1247
Motor Vehicles Act, 1988 - Section 166
High Courts18 Feb 2025Dismissed
Branch Manager, Oriental Insurance Company Limited Vs Lilmuni Orain
Jharkhand High Court · (2025) 02 JH CK 1246
Motor Vehicles Act, 1988 - Section 166
High Courts18 Feb 2025Dismissed
Branch Manager, New India Assurance Company Limited Vs Smt. Sughiya Devi
Jharkhand High Court · (2025) 02 JH CK 1245
Motor Vehicles Act, 1988 - Section 166
High Courts18 Feb 2025Dismissed
Smt. Sumitra Devi Vs Mahadeo Tirkey
Jharkhand High Court · (2025) 02 JH CK 1244
Code of Civil Procedure, 1908 - Section 151, Order 21 Rule 99, Order 21 Rule 101Chota Nagpur Tenancy Act, 1908 - Section 48(4), 71A
High Courts18 Feb 2025Allowed
Alok Kumar Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1243
High Courts18 Feb 2025Dismissed
Sharifuddin Ansari @ Md. Sarifuddin Ansari Vs Netaji Subhash Griha Nirman Co Operative Society
Jharkhand High Court · (2025) 02 JH CK 1242
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 6 Rule 17, Order 7 Rule 11(A), Order 13 Rule 1
High Courts18 Feb 2025Dismissed
Sahimuddin Miyan @ Sahim Miyan Vs Babu Tauhid Ansari
Jharkhand High Court · (2025) 02 JH CK 1241
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 26, Order 6 Rule 17
High Courts17 Feb 2025
Baraik Jaikishore Singh Vs Jagsu Sahu And Others
Jharkhand High Court · (2025) 02 JH CK 1249
High Courts17 Feb 2025
Naresh Singh and Another Vs Shyamal Mahto And Ors
Jharkhand High Court · (2025) 02 JH CK 1248
High Courts14 Feb 2025Disposed Of
Udis Singh Vs Suresh Singh and Others
Jharkhand High Court · (2025) 02 JH CK 1288
High Courts14 Feb 2025Allowed
Madan Bouri Vs Central Coalfields Ltd
Jharkhand High Court · (2025) 02 JH CK 1287
High Courts13 Feb 2025Allowed
Subhra Goswami Vs Sindu Sanwar
Jharkhand High Court · (2025) 02 JH CK 1291
Indian Penal Code, 1860 - Section 279, 304A, 338
High Courts13 Feb 2025Allowed
Most. Tara Devi and Others Vs Surji Mandalain and Others
Jharkhand High Court · (2025) 02 JH CK 1290
High Courts13 Feb 2025Allowed
Asha Devi, W/o Late Naresh Choudhary @ Naresh Pasi Vs Rajesh Mandal, S/o Amulya Mandal
Jharkhand High Court · (2025) 02 JH CK 1289
Motor Vehicles Act, 1988 - Section 147(1)(b), 166
High Courts12 Feb 2025Dismissed
M/s The New India Assurance Company Limited Vs Kiran Kumari
Jharkhand High Court · (2025) 02 JH CK 1301
Code of Civil Procedure, 1908 - Section 2(11)Motor Vehicles Act, 1988 - Section 166, 166(1), 166(1)(C)