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Jharkhand High Court judgments, 2024

874 judgments · page 31 of 44

High Courts04 Jun 2024

Pradeep Kumar Singh Vs State Of Jharkhand

Jharkhand High Court · (2024) 06 JH CK 0001

Jharkhand Minerals (Prevention Of Illegal Mining, Transporting And Storage) Rule, 2017 — Rule 13Jharkhand Minor Mineral Concession Rules, 2004 — Rule 54Code Of Criminal Procedure, 1973 — Section 438, 438(2)
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High Courts31 May 2024

Md Idrish Vs State Of Jharkhand

Jharkhand High Court · (2024) 05 JH CK 0076

Jharkhand Mineral (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 7, 9Jharkhand Minor Mineral Concession Rule, 2004 — Rule 54Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21
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High Courts31 May 2024

Pramod Kumar Vs State Of Jharkhand

Jharkhand High Court · (2024) 05 JH CK 0069

Jharkhand Minor Minerals Concession Rules, 2004 — Rule 21, 54Indian Penal Code, 1860 — Section 34, 414Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts31 May 2024

Koka @ Salim Vs State Of Jharkhand

Jharkhand High Court · (2024) 05 JH CK 0068

Prevention Of Cruelty To Animals Act, 1960 — Section 11Jharkhand Bovine Animals (Prohibition Of Slaughter) Act, 2005 — Section 12(1), 12(2), 12(3)Code Of Criminal Procedure, 1973 — Section 41(A), 438(2)
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High Courts31 May 2024

Navnit Tiwary Vs State Of Jharkhand

Jharkhand High Court · (2024) 05 JH CK 0067

Indian Penal Code, 1860 — Section 34, 120B, 413, 414, 420Central Goods And Services Tax Act, 2017 — Section 132(1)(b)Code Of Criminal Procedure, 1973 — Section 41(A), 438(2)
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High Courts28 May 2024

Muslim Ansari Vs State Of Jharkhand

Jharkhand High Court · (2024) 05 JH CK 0082

Indian Penal Code, 1860 — Section 120(B), 414, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D)
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High Courts28 May 2024

Saddam Hussain Vs State Of Jharkhand

Jharkhand High Court · (2024) 05 JH CK 0080

Jharkhand Minor Minerals Concessions Rules, 2004 — Rule 54Jharkhand Minerals (Prevention Of Illegal Mining Transportation And Storage) Rule, 2017 — Rule 7, 9, 13Indian Penal Code, 1860 — Section 414
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