High Courts30 Sept 2024Dismissed
Kunwar Gope Vs State Of Jharkhand
Jharkhand High Court · (2024) 09 JH CK 0023
Indian Penal Code, 1860 — Section 302, 326
COURT ARCHIVE
Jharkhand High Court judgments, 2024
874 judgments · page 14 of 44
High Courts30 Sept 2024Allowed
Damak Rai Taisun Vs State Of Jharkhand
Jharkhand High Court · (2024) 09 JH CK 0022
Indian Penal Code, 1860 — Section 302
High Courts30 Sept 2024Dismissed
Mohsin Gaddi @ Mohsin @ Tipo Vs State Of Jharkhand
Jharkhand High Court · (2024) 09 JH CK 0021
Indian Penal Code, 1860 — Section 300, 302, 304II, 307, 324
High Courts30 Sept 2024Dismissed
Kishan Murmu @ Pargana Vs State Of Jharkhand
Jharkhand High Court · (2024) 09 JH CK 0020
Indian Penal Code, 1860 — Section 201, 300, 302, 304IIEvidence Act, 1872 — Section 27
High Courts30 Sept 2024Dismissed
Sirnus Baa Vs State Of Jharkhand
Jharkhand High Court · (2024) 09 JH CK 0019
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 302, 449Prevention of Witch (DAAIN) Practices Act, 1999 — Section 3, 4
High Courts30 Sept 2024Allowed
Jairam Bhuiyan Vs State Of Jharkhand
Jharkhand High Court · (2024) 09 JH CK 0018
Indian Penal Code, 1860 — Section 308, 341
High Courts30 Sept 2024Disposed Of
Imran Sai Vs State Of Jharkhand
Jharkhand High Court · (2024) 09 JH CK 0017
Indian Penal Code, 1860 — Section 354Protection of Children from Sexual Offences Act, 2012 — Section 10
High Courts30 Sept 2024Allowed
Harilal Choudhary Vs State Of Jharkhand
Jharkhand High Court · (2024) 09 JH CK 0016
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 323, 325, 341, 504, 506
High Courts30 Sept 2024Allowed
State Highways Authority Of Jharkhand Vs RCM Infrastructure Limited, Banjara Hills, Hyderabad
Jharkhand High Court · (2024) 09 JH CK 0015
Constitution of India, 1950 — Article 14, 16, 226, 227Code of Civil Procedure, 1908 — Order 8 Rule 1, Order 41 Rule 1(3), Order 41 Rule 1(5)Arbitration and Conciliation Act, 1996 — Section 14, 17, 34
High Courts30 Sept 2024Allowed
Sanjeev Bhagat Vs Tej Lal Bhagat
Jharkhand High Court · (2024) 09 JH CK 0014
Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 23 Rule 1A
High Courts27 Sept 2024Allowed
Branch Manager, National Insurance Co. Ltd Vs Nisha Devi `
Jharkhand High Court · (2024) 09 JH CK 0030
High Courts27 Sept 2024Dismissed
Vivek Kumar Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0029
Indian Penal Code, 1860 — Section 406, 419, 420
High Courts26 Sept 2024Dismissed
Arbind Kumar Singh Vs Pushpa Devi `
Jharkhand High Court · (2024) 09 JH CK 0039
Code of Criminal Procedure, 1973 — Section 202Indian Penal Code, 1860 — Section 34, 323, 324, 325, 341, 363, 379, 380, 447, 498A, 504, 506Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts26 Sept 2024Dismissed
Shrawan Kumar Vs Usha Devi @ Usha Kumari `
Jharkhand High Court · (2024) 09 JH CK 0038
Code of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 498A, 499, 500Hindu Marriage Act, 1955 — Section 9, 10, 13(ia), 13 (ib), 24, 25
High Courts26 Sept 2024Allowed
Ganga Ram Banra @ Majhi Banra Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0037
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 201, 302
High Courts26 Sept 2024Dismissed
Amit Purty @ Chokro Purty Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0036
Indian Penal Code, 1860 — Section 300, 302
High Courts26 Sept 2024Allowed
Radhey Shyam Barnwal Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0035
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 302, 304, 304B, 306, 498A
High Courts26 Sept 2024Allowed
Raushan Linda, S/o Late Emanual Linda Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0034
Code of Criminal Procedure, 1973 — Section 161, 164, 313Indian Penal Code, 1860 — Section 34, 302
High Courts26 Sept 2024Partly Allowed
Saljiya Devi Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0033
Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 34, 302, 304IIEvidence Act, 1872 — Section 6
High Courts26 Sept 2024Allowed
Ganesh Sao @ Ganesh Kumar Sao @ Ganesh Sao Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0032
Code of Criminal Procedure, 1973 — Section 144, 438, 482Indian Penal Code, 1860 — Section 323, 354, 379, 452, 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(i)(c), 3(1)(v), 3(1)(x), 3(s), 18