High Courts04 Oct 2024Disposed Of
Ajit Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0001
COURT ARCHIVE
Jharkhand High Court judgments, 2024
874 judgments · page 13 of 44
High Courts03 Oct 2024Disposed Of
Pawan Kumar Dokania @ Pawan Dokania Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0006
Constitution of India, 1950 — Article 14, 21, 226(2)Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 34, 323, 341, 504
High Courts01 Oct 2024Allowed
Sharad Chandra Dudhani @ Sharat Chandra Dudhani @ Sharat Dudhani Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0019
Code of Civil Procedure, 1908 — Section 47, 151Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 380, 420, 442, 445, 453, 454
High Courts01 Oct 2024Dismissed
Sanjeet Rawani Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0018
Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 376, 376(A), 376(2)(i)Protection of Children from Sexual Offences Act, 2012 — Section 4, 6, 10
High Courts01 Oct 2024Dismissed
Girivardhari Dubey Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0017
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 106, 114
High Courts01 Oct 2024Allowed
Masih Hembram Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0016
Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 376(2), 376(2)(i), 511Protection of Children from Sexual Offences Act, 2012 — Section 6, 18
High Courts01 Oct 2024Disposed Of
Hemlal Soren Vs State Of Bihar (now Jharkhand)
Jharkhand High Court · (2024) 10 JH CK 0015
Indian Penal Code, 1860 — Section 34, 302
High Courts01 Oct 2024Allowed
Satish Kumar Sahu Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0014
Code Of Criminal Procedure, 1973 — Section 156(3), 161, 313Indian Penal Code, 1860 — Section 120B, 415, 420, 467, 468
High Courts01 Oct 2024Allowed
Pawan Singh @ Pawan Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0013
Indian Penal Code, 1860 — Section 304B
High Courts01 Oct 2024Dismissed
Jamaluddin Ansari @ Jamal Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0012
Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 361, 366, 366(A), 375, 376
High Courts01 Oct 2024Allowed
Arun Kumar Paswan Vs Union Of India
Jharkhand High Court · (2024) 10 JH CK 0011
High Courts01 Oct 2024Allowed
Jagdish Paswan Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0010
Constitution of India, 1950 — Article 226, 309Civil Services (Classification, Control & Appeal) Rules, 1930 — Section 49, 55
High Courts01 Oct 2024Allowed
Shailendra Yadav Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0009
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code Of Criminal Procedure, 1973 — Section 82
High Courts01 Oct 2024
Poonam Devi & Ors Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0008
Code Of Criminal Procedure, 1973 — Section 372, 378(4), 401
High Courts01 Oct 2024Allowed
Santosh Ram Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0007
Negotiable Instruments Act, 1881 — Section 138
High Courts30 Sept 2024Dismissed
Branch Manager, Cholamandalam MS General Insurance Company Ltd Vs Rojina Khatun
Jharkhand High Court · (2024) 09 JH CK 0028
Indian Penal Code, 1860 — Section 279, 304A, 427Motor Vehicles Act, 1988 — Section 2, 2(7), 2(11), 2(14), 2(22), 2(25), 2(31), 2(35), 2(40), 2(47), 3, 66, 66(1), 66(4), 96, 140, 166, 169(2)Jharkhand Motor Vehicle Rules, 2000 — Rule 70
High Courts30 Sept 2024Allowed
Shivdhan Tudu Vs State Of Jharkhand
Jharkhand High Court · (2024) 09 JH CK 0027
Code Of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 34, 302, 379Evidence Act, 1872 — Section 157
High Courts30 Sept 2024Dismissed
Manoj Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 09 JH CK 0026
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 302, 304B
High Courts30 Sept 2024Dismissed
Puran Prasad Kuru @ Puran Prasad Kudu Vs State Of Jharkhand
Jharkhand High Court · (2024) 09 JH CK 0025
Indian Penal Code, 1860 — Section 376(2)(f), 506Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts30 Sept 2024Dismissed
Dan Bag Vs State Of Jharkhand
Jharkhand High Court · (2024) 09 JH CK 0024
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 376, 511Protection of Children from Sexual Offences Act, 2012 — Section 4, 7, 8