High Courts15 Oct 2024Allowed
Rajesh Bhuiyan @ Rajesh Kumar Bhuiyan Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0071
Indian Penal Code, 1860 — Section 354, 354A, 354B, 506
COURT ARCHIVE
Jharkhand High Court judgments, 2024
874 judgments · page 12 of 44
High Courts15 Oct 2024Disposed Of
Rajeev Sah @ Rajeev Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0070
Indian Penal Code, 1860 — Section 323, 354, 341, 448, 427, 452Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4, 14A(3)
High Courts15 Oct 2024Allowed
Mritunjay Sharma Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0069
Indian Penal Code, 1860 — Section 34, 325, 341, 448
High Courts15 Oct 2024Allowed
Santosh Mahto Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0068
Indian Penal Code, 1860 — Section 147, 149, 323, 324, 354, 504, 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(i)(s)
High Courts15 Oct 2024Disposed Of
Surya Narayan Hansda Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0067
Code of Criminal Procedure, 1973 — Section 313, 317, 482
High Courts15 Oct 2024Allowed
Md. Salam Parwez @ Md. Salam Parwej @ Salam Parwej Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0066
Bhartiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 82, 83
High Courts14 Oct 2024Dismissed
Pradeep Kharia Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0088
Indian Penal Code, 1860 — Section 34, 302
High Courts14 Oct 2024Dismissed
Bariyal Baski @ Loso Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0087
Indian Penal Code, 1860 — Section 302
High Courts14 Oct 2024Allowed
Ranjan Soren Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0086
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 300, 302
High Courts14 Oct 2024Dismissed
Jujhar Tudu @ Khera son of Late Bhogan Tudu Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0085
Indian Penal Code, 1860 — Section 302
High Courts14 Oct 2024Allowed
Amit Choudhary @ Amit Kumar Choudhary Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0084
Indian Penal Code, 1860 — Section 148, 149, 324, 326, 341Arms Act, 1959 — Section 27
High Courts14 Oct 2024Allowed
Md. Muslim Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0083
Indian Penal Code, 1860 — Section 147, 149, 307, 323, 341, 504, 506Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts14 Oct 2024Allowed
Imtiyaj Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0082
Indian Penal Code, 1860 — Section 147, 149, 295A, 323, 325, 341, 342, 379, 427Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4
High Courts14 Oct 2024Disposed Of
Employers in relation to the management of Kusunda Area of M/s. Bharat Coking Coal Limited Vs Their Workman being represented by Sri H.P. Gond
Jharkhand High Court · (2024) 10 JH CK 0081
High Courts14 Oct 2024Disposed Of
Prem Sahu Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0080
High Courts14 Oct 2024Allowed
Sanjeev Bansal Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0079
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 420
High Courts04 Oct 2024Disposed Of
Jamil Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0005
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 302, 304B, 498AEvidence Act, 1872 — Section 113B
High Courts04 Oct 2024Disposed Of
Kamu Kisku Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0004
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 300, 302, 304II, 307, 323, 324, 326, 447, 504Probation of Offenders Act, 1958 — Section 4
High Courts04 Oct 2024Disposed Of
Jahangir Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0003
Indian Penal Code, 1860 — Section 141, 147, 148, 149, 300, 307, 323, 324, 325, 341
High Courts04 Oct 2024Allowed
M/s S.S. Agro Bio-Tech Flour Mills (Pvt.) Ltd Vs Arvind Singh
Jharkhand High Court · (2024) 10 JH CK 0002
Code of Civil Procedure, 1908 — Section 9, Order 2 Rule 3, Order 2 Rule 6, Order 2 Rule 7, Order 6 Rule 15A, Order 7 Rule 10, Order 7 Rule 14, Order 7 Rule 14(3), Order 8 Rule 1Contract Act, 1872 — Section 73, 74Recovery Of Debts And Bankruptcy Act, 1993 — Section 17, 17(1)