CourtKutchehry.com

COURT ARCHIVE

Jharkhand High Court judgments, 2017

1,067 judgments · page 51 of 54

High Courts08 Jan 2017

Ram Naresh Yadav Vs The State of Jharkhand

Jharkhand High Court · (2017) 01 JH CK 0223

Constitution of India, Article 226 - Power of High Courts to Issue certain writsCoal Mines Pension Scheme, 1998, Section 12 (2) - Monthly widow or widower pension
Read judgment
High Courts06 Jan 2017

Ashok Kumar Vs The State of Jharkhand, & Ors.

Jharkhand High Court · (2017) 01 JH CK 0149

Mines and Minerals (Regulation and Development) Act, 1957, Section 15, Section 15 - Power of State Governments to make rules in respect of minor minerals - Power of State Governments to make rul
Read judgment
High Courts06 Jan 2017

Ajit Kumar Vs Union of India

Jharkhand High Court · (2017) 01 JH CK 0120

Indian Penal Code, 1860, Section 147, Section 307, Section 148, Section 149, Section 353, Section 414 - Puni
Read judgment