COURT ARCHIVE

Jharkhand High Court judgments, 2017

1,067 judgments · page 49 of 54

High Courts10 Jan 2017

Jaydeep Chakraborty Vs The State of Jharkhand

Jharkhand High Court · (2017) 01 JH CK 0187

Constitution of India, Article 300A -Civil Services (Classification, Control and Appeal) Rules, 1930, Rule 55(a) -Payment of Gratuity Act, 1972, Rule 4(6)<

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High Courts10 Jan 2017Disposed

Harihar Prasad Sinha Vs The State of Jharkhand & Ors.

Jharkhand High Court · (2017) 01 JH CK 0183

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High Courts10 Jan 2017

Dr.Badri Prasad Verma Vs State of Jharkhand

Jharkhand High Court · (2017) 01 JH CK 0174

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013, Section 25, Section 23, Section 21(4), Sectio

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High Courts10 Jan 2017Disposed

Dilip Kumar Singh s/o Late Yogendra Narayan Singh Vs The State of Jharkhand

Jharkhand High Court · (2017) 01 JH CK 0167

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013, Section 21(4), Section 21(2)

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High Courts10 Jan 2017Disposed

Dilip Kumar Prajapati, s/o Late Bhagwat Mahto Vs The State of Jharkhand

Jharkhand High Court · (2017) 01 JH CK 0166

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High Courts10 Jan 2017Allowed

Dhirendra Singh @ Pappu Vs State of Jharkhand

Jharkhand High Court · (2017) 01 JH CK 0165

Constitution of India, Article 226, Article 311(2), Rule 28 (6) - Power of High Courts to Issue certain writs - Dismissal, removal or reduction in rank of persons empl

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High Courts10 Jan 2017Allowed

Dhirendra Kumar Karn & Ors. Vs State of Jharkhand & Ors.

Jharkhand High Court · (2017) 01 JH CK 0163

Prevention of Corruption Act, 1988, Section 13, Section 7 - Criminal misconduct by a public servant - Public servant taking gratification other than legal remuneration in respect of an official a

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High Courts10 Jan 2017Dismissed

Dhiraj Kumar Vs The State of Jharkhand

Jharkhand High Court · (2017) 01 JH CK 0162

Prevention Of Corruption Act, 2006, Section 2, Section 13, Section 7, Section 13(1)(d)

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High Courts10 Jan 2017Disposed

Dhananjay Singh son of Sri Satyendra Narayan Singh Vs The State of Jharkhand

Jharkhand High Court · (2017) 01 JH CK 0161

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High Courts10 Jan 2017Disposed

Chandra Nath Sahu, & Ors., Vs The State of Jharkhand, Ors.,

Jharkhand High Court · (2017) 01 JH CK 0156

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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High Courts10 Jan 2017Dismissed

Bishwanath Prasad Gupta, S/o Late Sita Ram Gupta, & Ors., Vs The State of Jharkhand, & Ors.,

Jharkhand High Court · (2017) 01 JH CK 0153

Indian Penal Code, 1860, Section 120B, Section 420, Section 471, Section 467, Section 409, Section 419,

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High Courts10 Jan 2017

Ajit Kumar Neelam Vs The State of Jharkhand

Jharkhand High Court · (2017) 01 JH CK 0122

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High Courts10 Jan 2017Allowed

Bipin Bihari Mishra Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JCR 201

Constitution of India, 1950 - Article 226

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High Courts10 Jan 2017Disposed Off

Ajay Kumar Gupta Vs State of Jharkhand

Jharkhand High Court · (2017) 2 AIRJharR 781 : (2017) 1 JBCJ 532 : (2017) 2 JCR 307

Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4), Section 14, Section 17

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High Courts10 Jan 2017Disposed Off

Fuljharo Devi Vs State of Jharkhand

Jharkhand High Court · (2017) 152 FLR 1070

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High Courts10 Jan 2017Dismissed

Suravi Ghosh Vs State of Jharkhand

Jharkhand High Court · (2017) 152 FLR 871 : (2017) 2 JCR 391

Constitution of India, 1950 - Article 226Jharkhand Pension Rules, 2000 - Rule 43(b)

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High Courts10 Jan 2017Disposed Off

Amit Sharma Vs State of Jharkhand

Jharkhand High Court · (2017) 1 AIRJharR 756

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 21 (4), Section 21(2), Section 23

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High Courts10 Jan 2017Allowed

Arun Kumar Vs State of Jharkhand

Jharkhand High Court · (2017) 2 AIRJharR 722 : (2017) 152 FLR 1073 : (2017) 2 JBCJ 576 : (2017) 2 JCR 414

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High Courts10 Jan 2017Allowed

Anguri Khatoon Vs Central Coalfield Limited

Jharkhand High Court · (2017) 152 FLR 865 : (2017) 2 JCR 408

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High Courts10 Jan 2017Disposed Off

Ramu Kumar Vs State of Jharkhand

Jharkhand High Court · (2017) 2 AIRJharR 177 : (2017) 2 JBCJ 397 : (2017) 2 JCR 424 : (2017) 2 JLJR 338

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