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Jharkhand High Court judgments, 2016

1,629 judgments · page 25 of 82

High Courts03 Aug 2016Allowed

Paras Nath Dubey Vs Anil Sahu

Jharkhand High Court · (2017) 172 AIC 385 : (2016) 4 AIRJharR 745 : (2017) 1 JCR 48

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25
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High Courts03 Aug 2016Dismissed

Ramjee Prasad Vs Union of India

Jharkhand High Court · (2016) 3 AIRJharR 659 : (2017) 1 JCR 325

Bihar Reorganisation Act, 2000 — Section 72(2)Constitution of India, 1950 — Article 16, 226
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High Courts01 Aug 2016Disposed Off

Yadunandan Prasad Vs State of Jharkhand through C.B.I

Jharkhand High Court · (2016) 3 AIRJharR 623 : (2016) 1 FFLT 8

Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471, 477APrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
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High Courts01 Aug 2016Dismissed

Rahul Oraon Vs The State of Jharkhand

Jharkhand High Court · (2017) 1 AIRJharR 704 : (2016) 4 JBCJ 22

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
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