High Courts07 Aug 2016Allowed
Raja Ram Mahato Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 761 : (2016) 4 JBCJ 17 : (2017) 1 JCR 363
Constitution of India, 1950 — Article 14, 311
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 24 of 82
High Courts05 Aug 2016Partly Allowed
Union of India Vs Smt. Urmila Devi
Jharkhand High Court · (2016) 3 JLJR 711
Requisitioning and Acquisition of Immovable Property Act, 1952 - Section 8(1)(B)Requisitioning and Acquisition of Immovable Property Rules, 1953 - Rule 9
High Courts05 Aug 2016Disposed Off
M/s Ashirwad Steels and Industries Ltd. Vs Union of India
Jharkhand High Court · (2016) 4 JLJR 175
Constitution of India, 1950 - Article 226
High Courts05 Aug 2016Dismissed
Sachidanand Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 664
Constitution of India, 1950 — Article 16
High Courts05 Aug 2016Dismissed
Most. Achala Devi Vs Gita Sinha
Jharkhand High Court · (2016) 4 AIRJharR 10 : (2016) 3 JLJR 700
Succession Act, 1925 — Section 272, 63, 63
High Courts04 Aug 2016Disposed Off
Supreme Infrastructure India Limited Vs Union of India
Jharkhand High Court · (2016) AIR(Jharkhand) 121 : (2016) 3 AIRJharR 757 : (2017) 3 RAJ 399
Arbitration and Conciliation Act, 1996 — Section 8Contract Act, 1872 — Section 73
High Courts04 Aug 2016Dismissed
Veer Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 670 : (2016) 3 JLJR 618
Constitution of India, 1950 — Article 16
High Courts03 Aug 2016Dismissed
Kabita Sethi @ Kavita Sethi Vs Union of India
Jharkhand High Court · (2017) 2 AIRJharR 410 : (2017) 2 JCR 661
Central Reserve Police Force Act, 1949 - Section 8
High Courts03 Aug 2016Disposed Off
Shabana Khatoon Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 47 : (2017) 1 JCR 109
Constitution of India, 1950 - Article 226
High Courts03 Aug 2016Dismissed
Ainul Haque Vs Union of India through CBI, New Delhi
Jharkhand High Court · (2017) 1 AIRJharR 548 : (2017) 1 ECrC 60
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 409, Section 420Prevention of Corruption Act, 1988 - Section 13(1)(c)(d), Section 13(2)
High Courts03 Aug 2016Allowed
Sanjay Kumar Sinha Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 218
Constitution of India, 1950 - Article 16, Article 226
High Courts03 Aug 2016Allowed
Smt. Gita Das Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 327
Constitution of India, 1950 - Article 226
High Courts03 Aug 2016Dismissed
Raj Mohan Prasad Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 666 : (2017) 1 JCR 354
Bihar Reorganization Act, 2000 — Section 72(2)Constitution of India, 1950 — Article 16
High Courts03 Aug 2016Dismissed
Shrikant Choubey Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 622 : (2017) 1 JCR 357 : (2017) LabLR 560 : (2017) LIC 221
Police Act, 1861 - Section 7
High Courts03 Aug 2016Allowed
Ramchandra Paswan Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 662 : (2016) 4 JBCJ 426 : (2017) 1 JCR 279
Constitution of India, 1950 — Article 14, 226, 311
High Courts03 Aug 2016Dismissed
Birsa Bhagwan Gope Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JLJR 623
High Courts03 Aug 2016Dismissed
Rishi Kant Sinha Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 661
High Courts03 Aug 2016Dismissed
Arvind Kumar, S/o Shri Ram Lakhan Prasad Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 657 : (2017) 1 JCR 334
Constitution of India, 1950 — Article 226Police Act, 1861 — Section 7
High Courts03 Aug 2016Disposed Off
Randhir Kumar Vs Union of India
Jharkhand High Court · (2016) 3 AIRJharR 668 : (2017) 1 JCR 320
Constitution of India, 1950 — Article 226
High Courts03 Aug 2016Dismissed
Sukhuwa Oraon Vs Jharkhand Gramin Bank
Jharkhand High Court · (2016) 3 AIRJharR 754 : (2016) 4 JCR 681