High Courts05 Sept 2016Allowed
Sanjeev Kumar Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 743
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 19 of 82
High Courts05 Sept 2016Disposed Off
Sanjay Thakur Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 750
High Courts02 Sept 2016Allowed
Keshav Kumar Sinha Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 144 : (2016) 4 JCR 735 : (2017) 1 JLJR 134
High Courts01 Sept 2016Allowed
Sona Singh Vs State of Bihar
Jharkhand High Court · (2017) 173 AIC 366 : (2017) 1 JCR 336
Penal Code, 1860 (IPC) - Section 325
High Courts01 Sept 2016Dismissed
Shri Dwarkadas Jalan Memorial Public Charity Trust Vs Ramesh Kumar Jalan
Jharkhand High Court · (2017) 171 AIC 317 : (2017) 1 AIRJharR 349 : (2017) 1 CivilLJ 769 : (2016) 4 JCR 685 : (2016) 4 JLJR 67
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts01 Sept 2016Partly Allowed
Budhu Uraon alias Nathu Uraon son of Late Ramdas Uraon, resident of village-Urlung, PS-Patratu, Distt.- Hazaribagh - Appellant (Cr. Appeal (DB) No. 374 of 1999) @HASH State of Bihar (in both cases)
Jharkhand High Court · (2016) 167 AIC 744 : (2017) 1 AIRJharR 545 : (2017) 1 ECrC 335
Penal Code, 1860 (IPC) - Section 149, Section 302
High Courts01 Sept 2016Disposed Off
Council for Scientific and Industrial Research through the Director General, Professor Samir K. Brahmachari, son of Sri Amrita Lal Brahmachari having the Office at Anusandhan Bhawan, 2 Rafi Marg, New Delhi-110001 P.O. and P.S.Rafi Marg, New Delhi - Petiti
Jharkhand High Court · (2016) 4 JBCJ 490
Constitution of India, 1950 - Article 226, Article 311
High Courts01 Sept 2016Allowed
Abdul Razak Vs State of Bihar
Jharkhand High Court · (2016) 4 ECrC 521 : (2016) 4 JCR 510 : (2017) 2 PCCR 13
Penal Code, 1860 (IPC) — Section 364
High Courts01 Sept 2016Allowed
Lallu Mistri and Others - Appellants @HASH Praduman Mistri and Others
Jharkhand High Court · (2016) 4 JBCJ 305
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Order 22 Rule 9Limitation Act, 1963 - Section 5
High Courts31 Aug 2016Disposed Off
M/s. Om Shanti Steel and Castings Pvt. Ltd., having its Industrial Unit at-Rota, Marar, PO and PS-Ramgarh, District Ramgarh, through its Director, Vivek Agarwal, son of Shri Badri Prasad Agarwal, resident of Kali Kothi, Durgasthan, PO-GPO, PS Muzaffarpur
Jharkhand High Court · (2017) 1 AIRJharR 458 : (2016) 4 JBCJ 511 : (2017) 2 JCR 178
Central Excises and Salt Act, 1944 - Section 35(B)
High Courts31 Aug 2016Disposed Off
M/s Maihar Alloys Pvt. Ltd. Vs Union of India
Jharkhand High Court · (2017) 1 JBCJ 281
Central Excises and Salt Act, 1944 - Section 35BConstitution of India, 1950 - Article 226
High Courts31 Aug 2016Disposed Off
Balashri Metals Pvt. Ltd. Vs Union of India
Jharkhand High Court · (2017) 345 ELT 187 : (2017) 1 JBCJ 295
Central Excises and Salt Act, 1944 - Section 35BConstitution of India, 1950 - Article 226
High Courts31 Aug 2016Disposed Off
Anirudh Kumar Gupta Vs Jharkhand State Mineral Development Corporation Limited
Jharkhand High Court · (2017) 2 AIRJharR 335 : (2017) 2 JBCJ 159 : (2017) 2 JCR 505 : (2017) 2 JLJR 75
High Courts31 Aug 2016Allowed
Employers in relation to the Management of Bastacolla Colliery Vs Dy. Chief Labour Commissioner (C)
Jharkhand High Court · (2017) 1 CLR 853 : (2016) 151 FLR 916 : (2017) LabLR 445 : (2017) LabLR 404 : (2016) 4 LLJ 61 : (2016) 3 LLN 680
Industrial Disputes Act, 1947 — Section 29
High Courts31 Aug 2016Dismissed
Jagat Kishore Yadav (In both the cases) - Petitioner @HASH State of Jharkhand - Opposite Party
Jharkhand High Court · (2016) 167 AIC 741
Criminal Procedure Code, 1973 (CrPC) - Section 125Family Courts Act, 1984 - Section 9
High Courts30 Aug 2016Allowed
Manohar Prasad Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 609 : (2017) 2 JCR 676
Constitution of India, 1950 - Article 226
High Courts30 Aug 2016Disposed Off
Rajen Baraik Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 719
Constitution of India, 1950 - Article 226
High Courts30 Aug 2016Dismissed
Parshuram Pathak Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 159 : (2017) 2 JBCJ 169 : (2017) 1 JLJR 281
Constitution of India, 1950 - Article 226Jharkhand State Universities Act, 1976 - Section 67 (a)
High Courts30 Aug 2016Disposed Off
Ramkrit Mahto Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 416 : (2017) 1 JBCJ 705
Constitution of India, 1950 - Article 226
High Courts29 Aug 2016Disposed Off
Basudev Yadav - Petitioner @HASH State Bank of India through Chairman, Mumbai
Jharkhand High Court · (2016) 168 AIC 468 : (2017) AIR(Jharkhand) 95 : (2017) 2 AIRJharR 434 : (2016) 4 JBCJ 494 : (2017) 1 JCR 338