High Courts09 Sept 2016Dismissed
Basiran Bibi Vs Kureshan Bibi
Jharkhand High Court · (2016) 168 AIC 457 : (2017) AIR(Jharkhand) 70 : (2017) 2 AIRJharR 33 : (2017) 2 JCR 598
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 18 of 82
High Courts08 Sept 2016Dismissed
Akhileshwar Singh, S/o Mr. Kanhaiya Singh, Computer (Statistics)-cum-Research Officer, Jharkhand Tribal Welfare Research Institute, Morabadi, Ranchi-834008 resident of House No. L.S.-85, Near Harmu Power Sub-Station, At and P.O.-Harmu Housing Colony, P.S.
Jharkhand High Court · (2016) 4 JBCJ 317 : (2017) 1 JCR 74 : (2016) 4 JLJR 446
High Courts08 Sept 2016Allowed
Ramesh Ravidas Vs State of Jharkhand
Jharkhand High Court · (2016) 4 ECrC 523 : (2016) 4 JCR 511
Bihar Coal Mining Area Development Authority Act, 1986 — Section 30(II)Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 34, 414
High Courts08 Sept 2016Allowed
Ashok Kumar Singh Vs Union of India
Jharkhand High Court · (2016) 168 AIC 473 : (2017) 2 AIRJharR 441 : (2016) 4 JCR 738 : (2016) 4 TAC 248
Raiwlay Claims Tribunal Act, 1987 - Section 123, Section 23(1)
High Courts07 Sept 2016Allowed
Paltan Mandal, S/o Mohar Mandal - Appellant @HASH State of Jharkhand
Jharkhand High Court · (2017) 1 ECrC 584 : (2016) 4 JBCJ 565 : (2016) 4 JLJR 643
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302, Section 364A
High Courts07 Sept 2016Allowed
Ajay Kumar Ram Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 256
Jharkhand State Universities Act, 2000 - Section 9(a)
High Courts07 Sept 2016Disposed Off
Pashupati Mishra Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 376
High Courts07 Sept 2016Disposed Off
Court On Its Own Motion Vs Union of India
Jharkhand High Court · (2017) 2 JCR 23
Constitution of India, 1950 - Article 226
High Courts07 Sept 2016Allowed
Soni Devi Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 710 : (2017) 1 CivilLJ 779 : (2016) 4 JCR 730 : (2016) 4 JLJR 92
Hindu Marriage Act, 1955 - Section 21A
High Courts07 Sept 2016Disposed Off
Management of Bokaro Steel Plant Vs Amarwa Devi
Jharkhand High Court · (2017) 1 AIRJharR 83 : (2017) 152 FLR 70 : (2017) 1 JCR 272 : (2017) 1 LLN 407
Constitution of India, 1950 - Article 226
High Courts06 Sept 2016Allowed
Dipak Chandra Choudhuri Vs Steel Authority of India Ltd.
Jharkhand High Court · (2017) 1 AIRJharR 193 : (2017) 1 JCR 648
Constitution of India, 1950 - Article 16, Article 22, Article 311
High Courts06 Sept 2016Allowed
Binay Kumar Sinha Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 191 : (2017) 1 JCR 300 : (2017) LIC 1892
Constitution of India, 1950 - Article 226
High Courts06 Sept 2016Dismissed
Rajesh Kumar Vs Steel Authority of India Limited
Jharkhand High Court · (2017) 2 AIRJharR 431 : (2017) 1 JCR 549
High Courts06 Sept 2016Allowed
Dr. Arun Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 49 : (2017) 1 JCR 599
Constitution of India, 1950 - Article 226
High Courts06 Sept 2016Allowed
Navin Kumar Sinha Vs State Bank of India
Jharkhand High Court · (2017) 2 AIRJharR 262 : (2017) 2 JCR 34
Constitution of India, 1950 - Article 226
High Courts06 Sept 2016Disposed Off
Abdul Shakur Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 597 : (2017) 1 JCR 45
Constitution of India, 1950 - Article 226
High Courts06 Sept 2016Disposed off
Birendra Pratap Dev Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 715 : (2017) 1 JCR 302
Constitution of India, 1950 - Article 226
High Courts05 Sept 2016Allowed
Praveen Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JCR 323
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 323, Section 498A
High Courts05 Sept 2016Allowed
Vijeta Projects and Infra. Ltd Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 839 : (2017) 2 JCR 679
Jharkhand Value Added Tax Act, 2005 - Section 44, Section 55
High Courts05 Sept 2016Allowed
M/s Drug Research Laboratory - Petitioner @HASH State of Jharkhand represented through the Director, Employees State Insurance Corporation
Jharkhand High Court · (2016) 151 FLR 918 : (2017) 2 JCR 515 : (2017) LabLR 445
Constitution of India, 1950 - Article 226Employees State Insurance Act, 1948 - Section 45