High Courts06 Feb 2015
Ashok Kumar Midya Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0089
Standards of Weights and Measures (Enforcement) Act, 1985 - Section 2(2), 24, 47
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 59 of 68
High Courts06 Feb 2015Dismissed
Rohit Sawa Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0088
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 197, 202Penal Code, 1860 (IPC) - Section 182, 211, 323, 504, 506
High Courts06 Feb 2015Allowed
Rajiv Ranjan and Others Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 02 JH CK 0087
Electricity Act, 2003 - Section 126, 50
High Courts06 Feb 2015Allowed
Ismail Sk. and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 202Penal Code, 1860 (IPC) - Section 147, 307, 323, 34, 379
High Courts06 Feb 2015Allowed
B.L. Raina Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0058
Factories Act, 1948 - Section 7Minimum Wages Act, 1948 - Section 2(e), 22A, 22-A, 26
High Courts06 Feb 2015Allowed
Rajendra Prasad Poddar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0057
Standards of Weights and Measures (Enforcement) Act, 1985 - Section 24, 47Standards of Weights and Measures Act, 1976 - Section 2(2)
High Courts06 Feb 2015Disposed off
Nageshwar Prasad Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 435
High Courts06 Feb 2015Allowed
Pulakbaran Chakravorty Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0030
Standards of Weights and Measures (Enforcement) Act, 1985 - Section 24, 47Standards of Weights and Measures Act, 1976 - Section 2(2)
High Courts06 Feb 2015Allowed
Jharkhand Teacher Training College Association Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 689
Constitution of India, 1950 - Article 14, 162, 166, 254National Council for Teacher Education Act, 1993 - Section 12, 12(h), 2, 2(1), 29
High Courts06 Feb 2015Allowed
Ratan Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 447 : (2015) 145 FLR 329 : (2015) 2 JLJR 50
Constitution of India, 1950 - Article 14, 16, 311(1)
High Courts05 Feb 2015Allowed
Kirtan Mandal and Others Vs Shanti Swaroop Jaiswal
Jharkhand High Court · (2015) 3 JLJR 3
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts05 Feb 2015Dismissed
Institute of Continuing Education, Research and Training and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 391 : (2015) 2 JLJR 227
Constitution of India, 1950 - Article 14, 185
High Courts05 Feb 2015
Bihar Colliery Kamgar Union Vs Union of India and Others
Jharkhand High Court · (2015) 145 FLR 159 : (2015) 2 LLJ 578 : (2015) LLR 872
Industrial Disputes Act, 1947 - Section 10, 10(1), 2(k), 22
High Courts05 Feb 2015Dismissed
Dilip Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 142
High Courts05 Feb 2015
Bindeshwary Prasad and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 71
High Courts05 Feb 2015Dismissed
Nirmal Kumar Deva Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 216 : (2015) 2 JLJR 32
High Courts05 Feb 2015Disposed off
Shusma Dayal Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 313, 397Penal Code, 1860 (IPC) - Section 498A
High Courts05 Feb 2015Dismissed
Ravi Pratap Bajpaee Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0086
High Courts05 Feb 2015
Laxmi Kant Konark and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 482Penal Code, 1860 (IPC) - Section 109, 120B, 149, 323, 341
High Courts05 Feb 2015Dismissed
Damodar Valley Corporation Vs The Union of India and Others
Jharkhand High Court · (2015) 3 AJR 447 : (2015) LabIC 3524
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 2(b), 7 A, 7(A), 7-I, 7-O