COURT ARCHIVE

Jharkhand High Court judgments, 2015

1,358 judgments · page 58 of 68

High Courts10 Feb 2015Dismissed

Steel Authority of India Ltd. Vs Prayag Chandra Kejriwal and Others

Jharkhand High Court · (2015) 02 JH CK 0134

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 10 Rule 1, Order 21 Rule 46, 151, 47Companies Act, 1956 - Section 617Land Acquisition Act, 1894 - Section 12, 12(2), 18, 19, 4

Read judgment

High Courts10 Feb 2015Allowed

Hitesh Varma Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 3 JLJR 20

Criminal Procedure Code, 1973 (CrPC) - Section 173(8)Penal Code, 1860 (IPC) - Section 302, 304, 304A, 34, 498A

Read judgment

High Courts09 Feb 2015Dismissed

Rani Banra and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 02 JH CK 0129

Read judgment

High Courts09 Feb 2015Dismissed

Prabhu Saw and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 02 JH CK 0128

Land Acquisition Act, 1894 - Section 17

Read judgment

High Courts09 Feb 2015Dismissed

Radha Govind Teacher's Training College Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 4 AJR 340

Read judgment

High Courts09 Feb 2015Dismissed

Leelawati Mishra Vs Punjab National Bank and Others

Jharkhand High Court · (2015) 2 JLJR 237

Read judgment

High Courts06 Feb 2015Dismissed

Moushmi Sen (Dutta) Vs Nilanjan Sen

Jharkhand High Court · (2015) 3 DMC 110

Hindu Marriage Act, 1955 - Section 9

Read judgment

High Courts06 Feb 2015Dismissed

Ram Nath Prasad Vs State of Jharkhand

Jharkhand High Court · (2015) 3 AJR 445

Criminal Procedure Code, 1973 (CrPC) - Section 161, 320, 482Penal Code, 1860 (IPC) - Section 304

Read judgment

High Courts06 Feb 2015Allowed

Upendra Narayan Singh Vs Union of India

Jharkhand High Court · (2015) 3 JLJR 52

Criminal Procedure Code, 1973 (CrPC) - Section 193, 209Penal Code, 1860 (IPC) - Section 120B, 120-B, 304, 323, 34

Read judgment

High Courts06 Feb 2015Allowed

Nargish Paul Vs The State of Jharkhand and Others

Jharkhand High Court · (2015) 2 JLJR 295

Criminal Procedure Code, 1973 (CrPC) - Section 202Medical Termination of Pregnancy Act, 1971 - Section 3Penal Code, 1860 (IPC) - Section 304-A, 312, 318

Read judgment

High Courts06 Feb 2015Dismissed

Chhathu Ram Vs Bank of Baroda and Others

Jharkhand High Court · (2015) 2 AJR 454 : (2015) 145 FLR 333 : (2015) 2 JLJR 76 : (2015) LabIC 2390

Read judgment

High Courts06 Feb 2015Dismissed

Ravindra Kumar Sood Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 02 JH CK 0133

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 202, 203Penal Code, 1860 (IPC) - Section 120B, 406, 409, 420

Read judgment

High Courts06 Feb 2015Allowed

Ram Raj Ram and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 3 Crimes 258

Criminal Procedure Code, 1973 (CrPC) - Section 197, 482Penal Code, 1860 (IPC) - Section 323, 341, 342, 379, 506

Read judgment

High Courts06 Feb 2015Allowed

Sunil Khirwal and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 3 AJR 455

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Penal Code, 1860 (IPC) - Section 34, 379, 406, 420, 447

Read judgment

High Courts06 Feb 2015Allowed

Telco Workers Union Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 4 AJR 801

Trade Unions Act, 1926 - Section 10, 10(1), 6, 8, 9

Read judgment

High Courts06 Feb 2015Allowed

Ekud Dungdung Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 02 JH CK 0126

Criminal Procedure Code, 1973 (CrPC) - Section 197, 202, 482Penal Code, 1860 (IPC) - Section 120B, 201, 365, 379, 411

Read judgment

High Courts06 Feb 2015Dismissed

Rabindra Prasad Vs Jharkhand State Mineral Development Corporation Limited and Others

Jharkhand High Court · (2015) 02 JH CK 0125

Read judgment

High Courts06 Feb 2015Allowed

Jagdish Pandit Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 2 JLJR 246

Criminal Procedure Code, 1973 (CrPC) - Section 172Penal Code, 1860 (IPC) - Section 323

Read judgment

High Courts06 Feb 2015Dismissed

Shiv Kumar Shah and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 02 JH CK 0091

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 120(B), 406, 420, 467, 468

Read judgment

High Courts06 Feb 2015Disposed off

Narbadeshwar Shukla Vs Palamu Kshetriya Gramin Bank and Others

Jharkhand High Court · (2015) 4 AJR 421

Read judgment