Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 3(4)(a), 7(e)Bihar Taken Over Elementary School Teachers Promotion Rules, 1993 — Rule 7(1)

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High Courts02 Sept 2009

Indra Deo Paswan and Sudersan Singh Vs The State of Jharkhand

Jharkhand High Court · (2009) 09 JH CK 0037

Prevention of Corruption Act, 1988 — Section 12, 13, 7

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High Courts02 Sept 2009Dismissed

Radha Kant Choudhary Vs Presiding Officer, Labour Court and Heavy Engineering Corporation Ltd.

Jharkhand High Court · (2010) 58 BLJR 31 : (2010) 3 LLJ 530

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High Courts01 Sept 2009Dismissed

Minor Jhagar Singh Vs The State of Jharkhand, The Secretary, Ministry of Forest and Environment, Government of Jharkhand, The District Magistrate and The Divisional Forest Officer, South Forest Division

Jharkhand High Court · (2009) 09 JH CK 0065

Forest Act, 1927 — Section 42

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High Courts01 Sept 2009Allowed

Ranjeet Singh Vs The State of Jharkhand, The Deputy Commissioner and District Arms Magistrate

Jharkhand High Court · (2010) 58 BLJR 41

Arms Act, 1959 — Section 21(1), 21(2), 21(3)

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High Courts01 Sept 2009Allowed

Manoj Kumar Thakur Vs State of Jharkhand and Akhilesh Kumar Choudhary

Jharkhand High Court · (2009) 09 JH CK 0053

Criminal Procedure Code, 1973 (CrPC) — Section 192, 204Penal Code, 1860 (IPC) — Section 120B, 408, 409, 420, 465

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High Courts28 Aug 2009Allowed

Prabhakar Jha, Parmanand Jha and Indu Devi Vs The State of Jharkhand and Ashok Kumar

Jharkhand High Court · (2010) CriLJ 1547

Criminal Procedure Code, 1973 (CrPC) — Section 177, 181Penal Code, 1860 (IPC) — Section 204, 406

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High Courts28 Aug 2009Dismissed

Dadul Dhobi @ Dadul Baitha and Others Vs The State of Jharkhand

Jharkhand High Court · (2009) 08 JH CK 0090

Penal Code, 1860 (IPC) — Section 34, 376

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High Courts28 Aug 2009

Vijay Kumar Sinha Vs The State of Jharkhand, Secretary, Agriculture, Government of Jharkhand, Director Agriculture and District Soil Conservation Officer

Jharkhand High Court · (2009) 08 JH CK 0084

Constitution of India, 1950 — Article 226

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High Courts28 Aug 2009

Ashok Kumar Mishra Vs Birla Institute of Technology and Others

Jharkhand High Court · (2009) 08 JH CK 0083

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High Courts28 Aug 2009

Indradeo Prasad Vs The State of Jharkhand and Others

Jharkhand High Court · (2009) 08 JH CK 0071

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High Courts28 Aug 2009Allowed

Bimal Kumar Sinha Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 124 FLR 550

Bihar Shops and Establishments Act, 1953 — Section 2(4), 26(2), 4(2)Factories Act, 1948 — Section 2(1)Industrial Disputes Act, 1947 — Section 2(s), 25n(2)

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High Courts28 Aug 2009Dismissed