High Courts14 Sept 2009Dismissed
Pawanjay Steel and Power Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 09 JH CK 0003
Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(3)
COURT ARCHIVE
Jharkhand High Court judgments, 2009
1,384 judgments · page 19 of 70
High Courts11 Sept 2009Dismissed
Shyam Sundar Narenai Vs The State of Jharkhand and Ashoke Kumar Choudhary
Jharkhand High Court · (2009) 09 JH CK 0074
Penal Code, 1860 (IPC) — Section 406
High Courts11 Sept 2009Dismissed
Madhusudan Ram Sahu Vs Union of India and Others
Jharkhand High Court · (2010) 124 FLR 96
High Courts11 Sept 2009Allowed
Md. Hanif Khan Vs Naresh Prasad
Jharkhand High Court · AIR 2010 Jhar 73 : (2010) 58 BLJR 45
Civil Procedure Code, 1908 (CPC) — Section 151, 47Contract Act, 1872 — Section 55Specific Relief Act, 1963 — Section 16, 28
High Courts11 Sept 2009Dismissed
Nageshwar Mandal and Godai Mandal Vs The State of Jharkhand
Jharkhand High Court · (2009) 09 JH CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302
High Courts11 Sept 2009
Daya Shankar Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 09 JH CK 0007
High Courts11 Sept 2009Allowed
Kanhaiya Lal Vs The State of Jharkhand
Jharkhand High Court · (2009) 09 JH CK 0001
Forest Act, 1927 — Section 29, 30, 32, 33, 41
High Courts10 Sept 2009Dismissed
De Nobili School, CMRI and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 09 JH CK 0078
High Courts10 Sept 2009Dismissed
Tribeni Pandey and Another Vs Bishun Deo (Sudama) Pandey
Jharkhand High Court · (2009) 09 JH CK 0029
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts10 Sept 2009Dismissed
Shambhu Nath Sharma Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2010) 58 BLJR 1
Industrial Disputes Act, 1947 — Section 11A
High Courts09 Sept 2009
Rana Pratap Singh and Another Vs State of Jharkhand
Jharkhand High Court · (2011) 1 JCR 513
High Courts09 Sept 2009Dismissed
Nandlal Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 09 JH CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 203, 397
High Courts09 Sept 2009
Standard Mercantile Company (Mining Division) Pvt. Ltd. Vs Steel Authority of India Ltd. and The Managing Director, Bokaro Steel Plant
Jharkhand High Court · (2009) 09 JH CK 0059
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts09 Sept 2009Allowed
Kamal Kumar Goenka, Haribansh Narayan Singh @ Harbansh and Baijnath Mishra Vs The State of Jharkhand and Ajay Chandra Singh
Jharkhand High Court · (2009) 09 JH CK 0055
Penal Code, 1860 (IPC) — Section 427, 499, 501, 502
High Courts09 Sept 2009Allowed
Babar Khan @ Rasid Hussain Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 09 JH CK 0043
Constitution of India, 1950 — Article 22
High Courts08 Sept 2009Dismissed
Shah Hitech Auto Alcast Company (P) Ltd. Vs Jharkhand State Electricity Board and Another
Jharkhand High Court · (2009) 09 JH CK 0079
Constitution of India, 1950 — Article 14Electricity Act, 2003 — Section 181
High Courts08 Sept 2009Dismissed
Lal Murli Tiu Vs State of Jharkhand
Jharkhand High Court · (2009) 09 JH CK 0071
Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Sept 2009Dismissed
Mahesh Munda Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2009) 09 JH CK 0070
Penal Code, 1860 (IPC) — Section 302
High Courts08 Sept 2009Allowed
Haripada Kumbhakar Vs State of Jharkhand
Jharkhand High Court · (2009) 09 JH CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 167Penal Code, 1860 (IPC) — Section 120B, 384, 387
High Courts08 Sept 2009Dismissed
D.P. Bandyopadhyay Vs Ranchi Regional Development Authority and Others
Jharkhand High Court · (2009) 09 JH CK 0047
Jharkhand Regional Development Authority Act, 2001 — Section 89