High Courts05 Dec 2007Allowed
Neelam Lata Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 56 BLJR 1352
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 197, 408, 420
COURT ARCHIVE
Jharkhand High Court judgments, 2007
782 judgments · page 3 of 40
High Courts05 Dec 2007
Smt. Pallavi Vs Shri Raj Kamal
Jharkhand High Court · AIR 2008 Jhar 79 : (2008) 56 BLJR 951 : (2009) 1 JCR 248
Constitution of India, 1950 — Article 225, 226, 227Hindu Marriage Act, 1955 — Section 24
High Courts05 Dec 2007Allowed
Ashok Kumar Singh Vs Sri Prabhat Kumar Ghose and The Jharkhand State Housing Board
Jharkhand High Court · AIR 2008 Jhar 76 : (2008) 1 JCR 445
Civil Procedure Code, 1908 (CPC) — Section 15, 151Constitution of India, 1950 — Article 227
High Courts05 Dec 2007
Shyam Bahadur Sinha and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 206
Bihar Reorganisation Act, 2000 — Section 73
High Courts04 Dec 2007
Jharkhand Small Industries Association and Others and Uday Pratap Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 CTLJ 387 : (2008) 2 JCR 342
High Courts04 Dec 2007Allowed
Smt. Pratima Ghosh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 343
Trusts Act, 1882 — Section 34
High Courts03 Dec 2007
Meera Devi Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 2 JCR 396
High Courts03 Dec 2007Allowed
Lakshman Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 1370 : (2008) 2 JCR 233
High Courts03 Dec 2007
Diwakar Prasad Mahto Vs The State of Jharkhand, Shri Manikant Azad and Sri Mithilesh Kumar Sinha
Jharkhand High Court · (2008) 2 JCR 147
High Courts03 Dec 2007
Smt. Punam Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 406
High Courts03 Dec 2007
Payal Chemicals Vs The Central Coalfields Ltd., Sri A.P. Singh and State of Jharkhand
Jharkhand High Court · (2011) 2 JCR 62
High Courts03 Dec 2007
Baleshwar Singh Vs R.K. Srivastava and Others
Jharkhand High Court · (2008) 2 JCR 146
High Courts30 Nov 2007Dismissed
Magan Devi and Others Vs Soma Oraon and Another
Jharkhand High Court · (2009) 1 JCR 251
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Nov 2007Allowed
Ram Briksh Sao and Others Vs Asharfi Pandit and Others
Jharkhand High Court · (2008) 1 JCR 645
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts30 Nov 2007
Suresh Thakur and Others Vs Ira Mitra and Others
Jharkhand High Court · (2008) 2 JCR 88
High Courts29 Nov 2007Dismissed
Sukumar Nath Jha Vs The Presiding Officer, Labour Court and Another
Jharkhand High Court · (2008) 116 FLR 994 : (2008) 1 JCR 409
Industrial Disputes Act, 1947 — Section 10, 2
High Courts29 Nov 2007Dismissed
Surendra Pal Singh Vs The Union of India (UOI) and Others
Jharkhand High Court · (2008) 2 JCR 190
Industrial Disputes Act, 1947 — Section 25F
High Courts29 Nov 2007
Nagendra Kumar Singh, Awadh Kishore Mahto and Krishna Kumar Pal Vs The State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 2 JCR 89
High Courts29 Nov 2007Dismissed
Bijay Kumar Singh Vs Smt. Manju Devi
Jharkhand High Court · (2009) 5 RCR(Civil) 499
Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498A