High Courts12 Dec 2007
Sanjay Vishwakarma @ Sanjay Kumar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 1466 : (2008) 2 JCR 388
Constitution of India, 1950 — Article 14, 16, 21
COURT ARCHIVE
Jharkhand High Court judgments, 2007
782 judgments · page 2 of 40
High Courts12 Dec 2007Dismissed
Ram Naresh Prasad and Manikant Prasad Singh Vs The Vice Chancellor, Vinoba Bhabe University, The Registrar, Vinoba Bhave University and B.S.K. College
Jharkhand High Court · (2008) 2 JCR 374
High Courts12 Dec 2007Dismissed
Kandu Pahan Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 365
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts11 Dec 2007Allowed
Sunil Kumar Singh @ Munna Singh @ Sunil Kumar, Devendra Nath Mandal and Chamak Lal Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2008) 56 BLJR 1455
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120B, 350, 353, 420, 467
High Courts11 Dec 2007Allowed
Rakesh Kumar Poddar Vs The State of Bihar and Others
Jharkhand High Court · (2008) 56 BLJR 1337 : (2008) 2 JCR 226
Bihar Indigenous Medicine Education Institution (Regulation and Control) Act, 1981 — Section 6
High Courts11 Dec 2007
Shanti Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 111
High Courts11 Dec 2007Dismissed
Baleshwar Yadav @ Shyamji Vs The State of Jharkhand
Jharkhand High Court · (2008) CriLJ 1552
Arms Act, 1959 — Section 10, 12, 25, 26, 27Contract Labour (Regulation and Abolition) Act, 1970 — Section 17Criminal Procedure Code, 1973 (CrPC) — Section 161, 313
High Courts10 Dec 2007
Sanjeev Kumar Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 244
High Courts10 Dec 2007
Md. Habib Vs Bihar State Road Transport Corporation and Others
Jharkhand High Court · (2008) 2 JCR 243
High Courts10 Dec 2007Allowed
Krishnanandan Prasad Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2008) 2 JCR 315
High Courts07 Dec 2007Dismissed
Sunil Kumar Kotriwal @ Sunil Kotriwal and Tirthraj Himmatsinghka @ Tirth Raj Himmat Singh Vs The State of Jharkhand Sunil Kumar Kotriwal @ Sunil Kotriwal Vs Sunil Kumar
Jharkhand High Court · (2008) 2 JCR 144
Penal Code, 1860 (IPC) — Section 34, 406, 421, 465, 467
High Courts07 Dec 2007Allowed
Suraj Deo Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 1474 : (2008) 2 JCR 83
High Courts06 Dec 2007
Dhirendra Nath Mandal and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 205
High Courts06 Dec 2007Dismissed
K. Radhakrishnan Nair Vs The Union of India (UOI)
Jharkhand High Court · (2008) 2 JCR 313
High Courts06 Dec 2007
State of Bihar Vs Chinibas Mahto and Another and Soma Debya and Others
Jharkhand High Court · (2008) 1 JCR 451
Civil Procedure Code, 1908 (CPC) — Section 89Land Acquisition Act, 1894 — Section 11, 16, 18, 23, 28
High Courts06 Dec 2007Dismissed
Anil Kumar Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 1 JCR 413
Constitution of India, 1950 — Article 14, 16Limitation Act, 1963 — Section 5
High Courts06 Dec 2007Dismissed
Commissioner of Income Tax and Others Vs Agricultural Produce Market Committee and Others
Jharkhand High Court · (2009) 1 JCR 247
Income Tax Act, 1961 — Section 10, 12A, 12AA, 260A, 27
High Courts06 Dec 2007Dismissed
OTS Limited Vs United India Insurance Company Ltd. and Others
Jharkhand High Court · (2008) 2 JCR 183
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts06 Dec 2007
State of Bihar Vs Chinibas Mahto and Another
Jharkhand High Court · (2008) 56 BLJR 1057 : (2008) 2 JCR 47
Civil Procedure Code Amendment Act, 1999 — Section 89Land Acquisition Act, 1894 — Section 11, 16, 18, 23(2), 28A
High Courts05 Dec 2007Dismissed
Dr. Awadh Kishore Narain and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 338