High Courts01 May 2007
National Insurance Company Vs Gandhwa Orain and Others, Matiya Orain and Others, Sunita Devi and Others and Somra Orain and Others
Jharkhand High Court · (2007) 4 JCR 189a
Motor Vehicles Act, 1988 — Section 140
COURT ARCHIVE
Jharkhand High Court judgments, 2007
782 judgments · page 25 of 40
High Courts01 May 2007Dismissed
Ram Sahay Mahto, Nema Mahto and Parvati Devi Vs The State of Bihar
Jharkhand High Court · (2007) 4 Crimes 101 : (2007) 2 BLJR 1779 : (2007) 2 DMC 494 : (2007) 4 JCR 536
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B
High Courts30 Apr 2007
Smt. Malanti Hembrom and Another Vs Bholanath Yadav and Others
Jharkhand High Court · (2007) 3 JCR 368
High Courts30 Apr 2007
Tilottama Devi and Another Vs Jitendra Singh and Another
Jharkhand High Court · (2008) 1 JCR 118
High Courts30 Apr 2007
Sunil Miskar Vs The Divisional Manager, the Oriental Insurance Co. Ltd. and Another
Jharkhand High Court · (2007) 3 JCR 439
High Courts27 Apr 2007Allowed
Shambhu Ram Tiwary Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2007) 4 JCR 38
Bihar Land Reforms Act, 1950 — Section 35, 4(h)
High Courts27 Apr 2007Allowed
Ramanand Tiwary Vs Indian Iron and Steel Company Ltd. and Others
Jharkhand High Court · (2007) 2 BLJR 2068 : (2007) 114 FLR 755 : (2007) 3 JCR 31
Constitution of India, 1950 — Article 226
High Courts27 Apr 2007Allowed
Ajay Chandra Dhar Vs The State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2007) 2 BLJR 1594 : (2007) 3 JCR 25
Constitution of India, 1950 — Article 226
High Courts27 Apr 2007Dismissed
Md. Idrish Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 49
High Courts26 Apr 2007Allowed
Arun Jaiswal Vs State of Jharkhand
Jharkhand High Court · (2007) 4 JCR 214
Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Apr 2007Allowed
Munshi Ram and Others Vs Tapsi Ram and Others
Jharkhand High Court · (2007) 4 JCR 331
High Courts26 Apr 2007Dismissed
Bhagta Munda Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2007) 4 JCR 46
Penal Code, 1860 (IPC) — Section 302
High Courts26 Apr 2007
The Oriental Insurance Co. Ltd. Vs Smt. Savitri Kumari Singh and Others
Jharkhand High Court · (2008) 1 AndhWR 513 : (2008) ACJ 1469 : (2007) 2 BLJR 2082 : (2007) 3 JCR 289
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147(5), 149(1)
High Courts25 Apr 2007Dismissed
Silla Mahto Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2007) 2 BLJR 2336 : (2007) 4 JCR 651
Penal Code, 1860 (IPC) — Section 302, 323, 325
High Courts25 Apr 2007Dismissed
Tulas Kuer and Others Vs Parsuram Singh and Others
Jharkhand High Court · (2007) 3 JCR 280
Chotanagpur Tenancy Act, 1908 — Section 139, 139(5), 139A, 258, 264Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts25 Apr 2007
Bal Sakha Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 04 JH CK 0051
High Courts25 Apr 2007
The National Insurance Company Limited, Sakchi Branch Vs Ram Chandra Gope and Others
Jharkhand High Court · (2007) 2 AndhWR 93 : (2008) ACJ 1452 : (2007) 2 BLJR 2205 : (2007) 3 JCR 221
Motor Vehicles Act, 1988 — Section 149
High Courts25 Apr 2007Allowed
Smt. Sadhna Gupta and Sri Kanhai Lal Gupta Vs The State of Jharkhand
Jharkhand High Court · AIR 2007 Jhar 96 : (2007) 2 BLJR 1830 : (2008) 1 DMC 154 : (2007) 3 JCR 38
Hindu Marriage Act, 1955 — Section 13(1), 13B
High Courts25 Apr 2007Dismissed
Abhay Singh Surana Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 220
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts25 Apr 2007Dismissed
Rohan Mahto and Others Vs State of Bihar and Others
Jharkhand High Court · (2007) 4 JCR 52
Bihar Private Forests Act, 1946 — Section 14, 21