COURT ARCHIVE

Jharkhand High Court judgments, 2007

782 judgments · page 23 of 40

High Courts16 May 2007Allowed

Employers in relation to the Management of Lodna Colliery of Bharat Coking Coal Limited Vs The Presiding Officer, Central Government Industrial Tribunal No. 2 and Their workmen being represented by the Secretary, Rashtriya Colliery Mazdoor Sangh

Jharkhand High Court · (2007) 2 BLJR 2331 : (2007) 114 FLR 946 : (2007) 3 JCR 333

Industrial Disputes Act, 1947 — Section 2

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High Courts16 May 2007Allowed

C. Subramaniam, G.P. Subramaniam, V.C. Sekar and K.M. Srivastava Vs The State of Jharkhand and Another

Jharkhand High Court · (2008) 3 BC 306

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406

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High Courts16 May 2007Allowed

Avijit Ghosh and Another Vs State of Jharkhand and Another

Jharkhand High Court · (2007) 4 JCR 378

Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 4Penal Code, 1860 (IPC) — Section 120B, 409, 420

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High Courts16 May 2007Allowed

Kashinath Bohra Vs State of Jharkhand and Another

Jharkhand High Court · (2007) 4 JCR 353

Contract Labour (Regulation and Abolition) Act, 1970 — Section 23, 24

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High Courts16 May 2007Dismissed

SRMB Udyog Limited Vs Atibir Hitech (Ret) Limited and Sri Durga Steel

Jharkhand High Court · AIR 2008 Jhar 32 : (2007) 2 BLJR 2208 : (2007) 3 JCR 374

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Designs Act, 2000 — Section 19, 22

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High Courts16 May 2007Allowed

A.K. Sahay and Others Vs The State of (Bihar) and Labour Enforcement Officer (Central)

Jharkhand High Court · (2008) 1 RCR(Criminal) 838

Criminal Procedure Code, 1973 (CrPC) — Section 468, 472Industrial Disputes Act, 1947 — Section 10, 19, 29, 32

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High Courts15 May 2007Allowed

Dr. J.J. Irani and Others Vs Sri Shaligram Pathak and Another

Jharkhand High Court · (2007) 4 JCR 358

Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 23, 24, 25, 27

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High Courts15 May 2007Allowed

Somay Mardi and Others Vs Bikram Murmu and Others

Jharkhand High Court · (2008) 1 JCR 112

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145

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High Courts15 May 2007Dismissed

Dhan Kumar Jain and Another Vs Mahasukh Mangni Lal

Jharkhand High Court · (2007) 05 JH CK 0013

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts15 May 2007Allowed

Amar Singh and Others Vs Swarn Singh

Jharkhand High Court · (2007) 2 BLJR 1809 : (2007) 4 JCR 106

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High Courts14 May 2007Dismissed

Sukur Mani Devi and Others Vs Bipin Bihari Singh and Another

Jharkhand High Court · (2007) 2 BLJR 2172 : (2007) 3 JCR 1

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Hindu Succession Act, 1956 — Section 14(1), 14(2)

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High Courts14 May 2007

Hemant Toppo and Another and Dadanji Sharma and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2007) 05 JH CK 0021

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High Courts14 May 2007Allowed

National Insurance Company Ltd. Vs Goma Lagari and Others

Jharkhand High Court · (2007) 2 BLJR 1812

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High Courts12 May 2007

Employers in relation to the Management of Tisco Ltd. Vs Concerned Workman, Madhuri Devi

Jharkhand High Court · (2008) 116 FLR 1105

Industrial Disputes Act, 1947 — Section 10(1)(d)

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High Courts11 May 2007Allowed

Dr. Sanjay Kumar and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 1 JCR 115

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High Courts10 May 2007Allowed

Rasmuni Marandi Vs State of Bihar (Now Jharkhand)

Jharkhand High Court · (2007) 4 JCR 511

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302

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High Courts10 May 2007Dismissed

National Insurance Co. Ltd. Vs Vijay Kumar Sharma, Gita Sharma, Rashmi Sharma and Kedar Nath Tiwary

Jharkhand High Court · (2007) 2 AndhWR 58701 : (2009) ACJ 403 : AIR 2008 Jhar 14 : (2007) 3 JCR 335

Constitution of India, 1950 — Article 227Legal Services Authorities Act, 1987 — Section 19, 20, 22C, 22C(6), 22C(8)Motor Vehicles Act, 1988 — Section 166

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High Courts10 May 2007Dismissed