High Courts27 Sept 2005Allowed
Suphal Marandi Vs Smt. Kapra Murmu and Another
Jharkhand High Court · (2006) 1 CCC 439 : (2005) 3 BLJR 2334 : (2006) 1 JCR 37
Special Marriage Act, 1954 — Section 24Succession Act, 1925 — Section 32, 33, 34, 35
COURT ARCHIVE
Jharkhand High Court judgments, 2005
746 judgments · page 7 of 38
High Courts27 Sept 2005Allowed
Badal Bhandari Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) CriLJ 1589 : (2006) 3 RCR(Criminal) 22 : (2006) 1 JLJR 34 : (2006) 1 EastCriC 339 : (2006) 2 CurCriR 30 : (2006) 1 AIRJharR 248
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts27 Sept 2005Allowed
Chandan Hembram and Badri Yadav Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) 1 JCR 180
Penal Code, 1860 (IPC) — Section 376, 511
High Courts26 Sept 2005Dismissed
Dr. Vijoy Kumar Srivastava Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 229
Jharkhand State Universities Act, 2000 — Section 67
High Courts26 Sept 2005Allowed
P.K. Sengupta Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2005) 4 JCR 481
High Courts26 Sept 2005
Anup Kumar Dan Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 363
High Courts23 Sept 2005
Sheojee Pandey Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2005) 4 JCR 365
Bihar Pension Rules, 1950 — Rule 43
High Courts23 Sept 2005Dismissed
Satish Kumar Singh Vs Central Coalfields Ltd.
Jharkhand High Court · (2006) 1 JCR 416a
High Courts21 Sept 2005Allowed
Ratan Mandal Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 781 : (2006) 1 RCR(Criminal) 492 : (2006) 1 JCR 149 : (2006) 1 CurCriR 450 : (2005) 4 JLJR 626 : (2005) 4 EastCriC 385 : (2005) 3 BLJRR 2360 : (2005) AIR Jhar HCR 2550
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Penal Code, 1860 (IPC) — Section 34, 366A, 386
High Courts21 Sept 2005Allowed
Poulush Pahan Vs State of Jharkhand and Another
Jharkhand High Court · (2006) CriLJ 785 : (2006) 1 JCR 146 : (2006) 37 AllIndCas 933 : (2005) 4 JLJR 479 : (2005) 4 EastCriC 384 : (2005) AIR Jhar HCR 2560
Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49Penal Code, 1860 (IPC) — Section 314
High Courts19 Sept 2005Dismissed
Sukhdeo Rai and Another Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2006) CriLJ 913 : (2006) 1 JCR 143 : (2006) 1 AIRJharR 24 : (2005) 1 SLT 628 : (2005) 4 EastCriC 382
Penal Code, 1860 (IPC) — Section 396
High Courts19 Sept 2005Allowed
Chandramani Pandey and Others Vs State of Bihar and Others
Jharkhand High Court · AIR 2006 Jhar 49 : (2006) 1 JLJR 304 : (2006) 1 JCR 44 : (2006) 2 AIRJharR 89
Chotanagpur Tenancy Act, 1908 — Section 83, 87, 89Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts19 Sept 2005Dismissed
Hemlal Mahtha and Others Vs State of Bihar
Jharkhand High Court · (2006) 1 JCR 202
Criminal Procedure Code, 1973 (CrPC) — Section 161, 202, 482Penal Code, 1860 (IPC) — Section 120B, 420, 463, 465, 467Prevention of Food Adulteration Act, 1954 — Section 7(6)
High Courts19 Sept 2005
Babu Mian and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) CriLJ 915 : (2006) 1 Crimes 633 : (2006) 1 JLJR 1 : (2006) 1 JCR 185 : (2006) 1 EastCriC 60 : (2006) 1 CurCriR 286 : (2006) 1 AIRJharR 45
Penal Code, 1860 (IPC) — Section 225, 376, 511
High Courts19 Sept 2005Allowed
Nabiul Hassan and Others Vs State of Bihar and Others
Jharkhand High Court · (2005) 3 BLJR 2339 : (2006) 1 JCR 31
Chotanagpur Tenancy Act, 1908 — Section 215, 71A
High Courts19 Sept 2005Allowed
Bhairo Singh and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) 1 JCR 66
Penal Code, 1860 (IPC) — Section 395, 412
High Courts19 Sept 2005Allowed
Vikromatic Steels Pvt. Ltd. Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2006) 1 JCR 57
High Courts19 Sept 2005
The Management of Bokaro Steel Plant Vs The Presiding Officer and Another
Jharkhand High Court · (2006) 1 BLJR 80 : (2006) 1 JCR 182
Industrial Disputes Act, 1947 — Section 10(1)
High Courts16 Sept 2005
Power Engineers Service Association Vs Jharkhand State Electricity Board
Jharkhand High Court · (2005) 4 JCR 366
High Courts16 Sept 2005Dismissed
Md. Mustafa @ Mustafa and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2006) CriLJ 786 : (2006) 37 AllIndCas 934 : (2005) 4 JLJR 574 : (2005) 4 EastCriC 374 : (2005) AIR Jhar HCR 2561 : (2006) 3 BLJR 2363
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204, 239, 244Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A