COURT ARCHIVE

Jharkhand High Court judgments, 2005

746 judgments · page 5 of 38

High Courts25 Oct 2005Dismissed

Branch Manager, National Insurance Co. Ltd. Vs Swadhin Karjee

Jharkhand High Court · (2006) ACJ 1536 : (2006) 1 ACC 562 : (2004) 2 ACC 712 : (2006) 1 BLJR 113 : (2006) 1 JCR 108

Motor Vehicles Act, 1988 — Section 140, 166

High Courts25 Oct 2005

Saraswati Ekka Vs State of Jharkhand and Others

Jharkhand High Court · (2006) 1 JCR 310

Constitution of India, 1950 — Article 14

High Courts24 Oct 2005Allowed

Court on its own motion Vs State of Jharkhand

Jharkhand High Court · (2006) 1 JCR 230

Criminal Procedure Code, 1973 (CrPC) — Section 311, 320Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

High Courts20 Oct 2005Dismissed

Karu Mian Vs State of Bihar (Now Jharkhand)

Jharkhand High Court · (2006) 1 JCR 239

Penal Code, 1860 (IPC) — Section 395, 397

High Courts19 Oct 2005

Dr. Masroor Jahan Vs Ranchi Institute of Neuro-Psychiatry and Allied Sciences (RINPAS)

Jharkhand High Court · (2005) 4 JCR 313

High Courts19 Oct 2005

Sujan Devi (Smt.) Vs Bindeshwari Devi (Smt.) and Others

Jharkhand High Court · (2005) 4 JCR 315

Civil Procedure Code Amendment Act, 2002 — Section 16Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227

High Courts19 Oct 2005

Ambuj Kumar Mandal Vs Managing Director, Steel Authority of India Ltd. and Others

Jharkhand High Court · (2006) 108 FLR 298 : (2005) 4 JCR 311

High Courts19 Oct 2005Dismissed

Kedar Singh Vs The Central Coalfields Ltd. and Others

Jharkhand High Court · (2006) 108 FLR 784 : (2006) 1 JCR 95

High Courts19 Oct 2005

Smt. Sheela Kanaujia and Others Vs Manohar Kumar Agarwalla and Another

Jharkhand High Court · (2006) ACJ 1554 : (2006) 1 ACC 576 : (2006) 1 BLJR 82 : (2006) 1 JCR 84

Civil Procedure Code, 1908 (CPC) — Section 151, 152

High Courts18 Oct 2005

Anjani Kumar Srivastava Vs State of Jharkhand and Others

Jharkhand High Court · (2006) 1 JCR 47

High Courts18 Oct 2005

Anju Devi (Smt.) Vs Bharat Coking Coal Limited and Others

Jharkhand High Court · (2005) 4 JCR 316

High Courts18 Oct 2005

Asiatic Oxygen Limited and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2006) 1 JCR 55

Bihar Reorganisation Act, 2000 — Section 65

High Courts07 Oct 2005

Genuine Bottlers Vs The State of Jharkhand and Others

Jharkhand High Court · (2006) 1 JCR 9

High Courts07 Oct 2005

Kailash Ram Vs State of Jharkhand and Others

Jharkhand High Court · (2006) 108 FLR 478 : (2005) 4 JCR 199

Bihar Pension Rules, 1950 — Rule 43B

High Courts06 Oct 2005

Dr. Jitendra Kumar Srivastava Vs State of Jharkhand and Others

Jharkhand High Court · (2006) 1 JCR 406

Bihar Pension Rules, 1950 — Rule 27, 43

High Courts06 Oct 2005Dismissed

Rabindra Nath Basu Vs State Bank of India, Main Branch and Another

Jharkhand High Court · (2006) 2 BC 470 : (2005) 4 JCR 484

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2

High Courts06 Oct 2005Allowed

Ursuline Women's Teachers Training College and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2005) 3 BLJR 2353 : (2005) 4 JCR 194

Constitution of India, 1950 — Article 19(6), 29, 29(2), 30, 30(1)

High Courts06 Oct 2005

Smt. Deepa Devi Vs Dhiraj Kumar Singh

Jharkhand High Court · AIR 2006 Jhar 29 : (2006) 1 JLJR 175 : (2005) 4 JCR 191 : (2006) 1 HinduLR 378 : (2006) 1 DMC 55 : 2005 CurCC 4 515 : 2006 CivLJ 2 858 : (2006) 1 AIRJharR 64

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151, 151(1)Hindu Marriage Act, 1955 — Section 13(2), 13B, 13B(1), 14Penal Code, 1860 (IPC) — Section 325, 344, 420, 498A

High Courts06 Oct 2005

Md. Awhab Seikh and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2006) 3 JCR 14

Criminal Procedure Code, 1973 (CrPC) — Section 144

High Courts05 Oct 2005Dismissed

Suresh Kumar Tekriwal Vs State of Jharkhand and Others

Jharkhand High Court · (2006) 1 JCR 158

Criminal Procedure Code, 1973 (CrPC) — Section 202, 227, 228, 239, 240Penal Code, 1860 (IPC) — Section 34, 406, 409, 420, 467