High Courts22 Nov 2005Allowed
Mazharul Haque and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 85
Bihar Reorganisation Act, 2000 — Section 72(2)
COURT ARCHIVE
Jharkhand High Court judgments, 2005
746 judgments · page 4 of 38
High Courts21 Nov 2005
Swarnrekha Coal and Coke Pvt. Ltd. Vs Union of India (UOI) and Others
Jharkhand High Court · (2006) 1 JCR 348
High Courts18 Nov 2005Dismissed
Sanchi Chamar Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2006) 1 JCR 219
High Courts18 Nov 2005Dismissed
Smt. Rikta Mazumdar Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2006) 2 JCR 361
High Courts17 Nov 2005Allowed
Dr. Harihar Das Vs Government of India and Others
Jharkhand High Court · (2006) 1 JCR 241
High Courts17 Nov 2005Dismissed
BMW Industries Ltd. Vs Bihar Credit and Investment Corporation Ltd. and Others
Jharkhand High Court · (2006) 1 JCR 233
State Financial Corporations Act, 1951 — Section 29
High Courts16 Nov 2005Dismissed
Kamaljeet Singh Ahluwalia Vs The State of Bihar and Others
Jharkhand High Court · AIR 2006 Jhar 44 : (2006) 1 JLJR 173 : 2006 BLJ 1 107 : (2006) 38 AllIndCaS 919 : (2006) 1 AIRJharR 293 : (2006) 1 JCR 70
Forest (Conservation) Act, 1980 — Section 2Mineral Concession Rules, 1990 — Rule 24
High Courts28 Oct 2005Allowed
Shyam Kishore Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 237
High Courts28 Oct 2005
Kapildeo Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 254
High Courts28 Oct 2005Dismissed
Mukesh Kumar and Others, Ram Prawesh Paswan and Another and Sachidanand Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 225
High Courts28 Oct 2005Dismissed
Vivek Kumar and Others and Shiv Shankar Chatterjee Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 249
Bihar Agricultural Produce Markets Act, 1960 — Section 33E, 33LConstitution of India, 1950 — Article 14, 16
High Courts28 Oct 2005
Bhola Thakur, Secretary, Non-Gazetted Workers Union, Bokaro Branch Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 227
High Courts28 Oct 2005Allowed
Arun Kumar Chakravarty Vs Asit Baran Chakravarty and Others
Jharkhand High Court · (2006) 1 JCR 256
Constitution of India, 1950 — Article 227
High Courts28 Oct 2005
Shiv Karmpal Sahu, Mamta Kumari and Santosh Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 108 FLR 984 : (2006) 1 JCR 245
Arms Act, 1959 — Section 27Criminal Law (Amendment) Act, 1932 — Section 17Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 201
High Courts27 Oct 2005Dismissed
Jamshed Mian Vs Halima Khatoon
Jharkhand High Court · (2006) CriLJ 923 : (2006) 2 RCR(Criminal) 532 : (2006) 1 HinduLR 706 : (2006) 1 EastCriC 303 : (2006) 1 BLJR 116 : (2006) 1 AIRJharR 169 : (2006) 2 RCR(Civil) 411
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 5
High Courts27 Oct 2005Allowed
Sitwanto Devi Mahila Kalyan Sansthan Vs Ranchi University and Others
Jharkhand High Court · AIR 2006 Jhar 39 : (2006) 1 JLJR 358 : (2006) 1 AIRJharR 265
All India Council for Technical Education Act, 1987 — Section 10, 2, 4(19)
High Courts26 Oct 2005Dismissed
Ramchandra Ravidas and Others Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2006) 1 BLJR 96 : (2006) 1 JCR 186
High Courts26 Oct 2005Allowed
Smt. Leela Yadav and Others Vs State of Bihar
Jharkhand High Court · (2006) 1 DMC 444 : (2006) 1 JCR 103 : (2006) 2 RCR(Criminal) 274
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts26 Oct 2005Dismissed
Ram Kumar Vs State of Bihar and Another
Jharkhand High Court · (2006) 4 BC 562 : (2006) 1 JCR 99
Criminal Procedure Code, 1973 (CrPC) — Section 192(1), 202, 482Penal Code, 1860 (IPC) — Section 409
High Courts26 Oct 2005Dismissed
Dr. Junul Bhengraj Vs Sri A.K. Sengupta, Special Judge, CBI (AHD) and Others
Jharkhand High Court · (2006) 1 JCR 197
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 16, 2