High Courts09 Sept 2005
Khagendra Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 4 JCR 211
COURT ARCHIVE
Jharkhand High Court judgments, 2005
746 judgments · page 9 of 38
High Courts08 Sept 2005Dismissed
GRD Construction Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2006 Jhar 38 : (2005) 4 JLJR 286 : (2005) 4 JCR 379 : (2006) 4 BankCas 397
High Courts08 Sept 2005
IAG Company Ltd. (Formerly the Indo Asahi Glass Co. Ltd.) Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 374
Industrial Disputes Act, 1947 — Section 2, 33(C) , 33(C)(1)
High Courts07 Sept 2005Dismissed
Tripurari Mohan Prasad Vs Union of India (UOI) and Others
Jharkhand High Court · (2006) CriLJ 774 : (2006) 1 JLJR 212 : (2006) 37 AllIndCas 430 : (2005) 4 JCR 415 : (2005) 4 EastCriC 187 : (2005) AIR Jhar HCR 2529
Constitution of India, 1950 — Article 20(3), 226Criminal Procedure Code, 1973 (CrPC) — Section 191, 223, 243(1), 313, 319Penal Code, 1860 (IPC) — Section 109
High Courts06 Sept 2005Dismissed
Suresh Mandal Vs State of Jharkhand and Another
Jharkhand High Court · (2006) 2 DMC 603 : (2005) 4 JCR 433
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Sept 2005Allowed
Birendra Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 342
Bihar Service Code, 1952 — Rule 54, 73
High Courts06 Sept 2005
Cambridge Institute of Technology Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 4 JCR 369
High Courts05 Sept 2005
Bijendra Singh Vs State of Bihar and Others
Jharkhand High Court · (2005) 4 JCR 209
High Courts05 Sept 2005Dismissed
The Management of Bokaro Steel Plant Vs V.S. Tiwary and Another
Jharkhand High Court · (2005) 4 JCR 476
Constitution of India, 1950 — Article 142, 226
High Courts02 Sept 2005
Shyamal Karmakar Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 783 : (2006) 2 Crimes 24 : (2006) 1 CurCriR 263 : (2006) 37 AllIndCas 428 : (2005) 4 JLJR 534 : (2005) 4 JCR 430 : (2005) 4 EastCriC 305 : (2005) AIR Jhar HCR 2558
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 409, 420
High Courts02 Sept 2005
Dhananjay Mahto and Others Vs Union of India (UOI) and Others Basudeo Besra and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 4 JCR 1
Bihar Panchayat Raj (Amendment) Ordinance, 1987 — Section 2, 3Bihar Panchayat Raj Act, 1947 — Section 10, 11Constitution of India, 1950 — Article 14, 15, 15(4), 243O, 244(1)
High Courts02 Sept 2005
Smt. Reshmi Dugar and Others Vs Ram Somari Devi
Jharkhand High Court · (2005) 4 JCR 454
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1)(C), 14Civil Procedure Code, 1908 (CPC) — Order 41 Rule 26, Order 41 Rule 33, 100, 99
High Courts01 Sept 2005
Heeralal Prasad Verma and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2006) CriLJ 778 : (2006) 1 Crimes 772 : (2006) 1 HinduLR 442 : (2006) 1 DMC 187 : (2006) 37 AllIndCas 650 : (2005) 4 JLJR 529 : (2005) 4 EastCriC 304 : (2005) AIR Jhar HCR 2547 : (2006) 2 ALT(Cri) 6 : (2005) 4 JCR 428
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts01 Sept 2005Allowed
Raj Bhuwan Singh Vs Steel Authority of India and Others
Jharkhand High Court · (2005) 4 JCR 381
High Courts01 Sept 2005
Deo Darshan Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 4 JCR 373
High Courts01 Sept 2005Allowed
Bhola Prasad Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 3 BLJR 2343 : (2005) 4 JCR 216
Urban Land (Ceiling and Regulation) Act, 1976 — Section 27
High Courts01 Sept 2005Dismissed
State of Bihar (Now Jharkhand) and Others Vs The Presiding Officer, Labour Court and Others
Jharkhand High Court · (2006) 1 JCR 289 : (2006) 2 LLJ 346
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2, 25B, 25F, 33
High Courts31 Aug 2005
Abhishek Tiwary @ Baba Tiwary and Paramjeet Singh @ T.T. Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 925 : (2006) 1 JLJR 211 : (2006) 37 AllIndCas 426 : (2006) 1 AIRJharR 171 : (2005) 4 JCR 431 : (2005) 4 EastCriC 307
High Courts31 Aug 2005Allowed
Akshaya Technologies Private Limited Vs Damodar Valley Corporation
Jharkhand High Court · (2006) 3 BC 326 : (2005) 4 JCR 473
Companies Act, 1956 — Section 433, 434Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 22, 22(1)
High Courts31 Aug 2005
Suneet Services Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 82