High Courts05 Feb 2003Dismissed
Uma Shankar Prasad Vs State of Bihar and Others
Jharkhand High Court · (2003) 2 JCR 140
Bihar and Orissa Co-operative Societies Act, 1935 — Section 66B, 66B(1)Constitution of India, 1950 — Article 12, 226
COURT ARCHIVE
Jharkhand High Court judgments, 2003
1,222 judgments · page 54 of 62
High Courts05 Feb 2003
Anurag Ranjan Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 623
Bihar and Orissa Co-operative Societies Act, 1935 — Section 16(1), 48
High Courts05 Feb 2003Allowed
Raj Kishore Roy Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 637
High Courts05 Feb 2003
Mahipal Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 401
Constitution of India, 1950 — Article 226
High Courts05 Feb 2003Dismissed
Lakshman Kumar Verma Vs State Bank of India and Others
Jharkhand High Court · (2003) 2 JCR 394
Constitution of India, 1950 — Article 226State Bank of India Employees Pension Fund Rules, 1955 — Rule 22
High Courts05 Feb 2003Dismissed
Ram Singh Jaiswal Vs Central Bank of India and Another
Jharkhand High Court · (2003) 2 JCR 39 : (2003) 2 BC 423
Provincial Insolvency Act, 1920 — Section 7
High Courts04 Feb 2003Dismissed
Rama Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 133
Constitution of India, 1950 — Article 226
High Courts04 Feb 2003Dismissed
Kedar Nath Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 65
High Courts04 Feb 2003Allowed
Sunil Kumar Das and Others Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2003) 2 JCR 548
Constitution of India, 1950 — Article 226
High Courts04 Feb 2003Allowed
Jugal Kishore Singh and Others Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 615
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B
High Courts04 Feb 2003Allowed
Dipak Agrawala and Another Vs Smt. Chandrakal Agarwala and Others
Jharkhand High Court · (2003) 2 JCR 62
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts04 Feb 2003
Binod Kumar Vs Senior Divisional Manager Life Insurance Corporation of India and Others
Jharkhand High Court · (2003) 4 JCR 366
High Courts03 Feb 2003
Jogendra Kaur @ Jogendra Kaur Vs Kali Prasad @ Kalu Prasad
Jharkhand High Court · AIR 2003 Jhar 67 : (2003) 2 CCC 147 : (2003) 2 JCR 149
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98
High Courts03 Feb 2003Allowed
Sarju Rabidas Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 Crimes 611 : (2003) 2 ALT(Cri) 1 : (2003) 1 JCR 628
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts03 Feb 2003
Mosabani Mines Labour Union etc. Vs Union of India (UOI) and Another etc.
Jharkhand High Court · (2003) 97 FLR 933 : (2003) 2 JCR 407 : (2003) 2 LLJ 1018
Industrial Disputes Act, 1947 — Section 25(O)
High Courts02 Feb 2003Dismissed
Naya Bazar Dukandar Sangh and Others Vs Ranchi Regional Development Authority and Another
Jharkhand High Court · (2003) 2 JCR 1
High Courts31 Jan 2003Allowed
Baikunth Mahto and Others Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2003) CriLJ 2135
Penal Code, 1860 (IPC) — Section 149, 300
High Courts31 Jan 2003
Ramdeo Oraon Vs Sri Ruplal Manjhi and Another
Jharkhand High Court · (2003) CriLJ 2771 : (2003) 4 JCR 363 : (2006) 2 JLJR 243
Contempt of Courts Act, 1971 — Section 12, 2
High Courts31 Jan 2003Allowed
Boka Pahariya Vs Mangal Munda
Jharkhand High Court · (2003) 2 JCR 573
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts31 Jan 2003Dismissed
Alok Coal Agencies Ltd. Vs Indian Colour Sheets Ltd. and Another
Jharkhand High Court · (2003) 2 JCR 69 : (2003) 51 BLJR 517 : (2003) 46 SCL 216
Companies Act, 1956 — Section 433, 434, 439, 450