High Courts02 Jan 2003
The Employers in relation to the Management of Dhanbad Nursing Home Vs The Presiding Officer, Labour Court and Others
Jharkhand High Court · (2003) 4 LLJ 732 : (2003) 97 FLR 1147 : (2003) 2 JCR 313
COURT ARCHIVE
Jharkhand High Court judgments, 2003
1,222 judgments · page 62 of 62
High Courts02 Jan 2003Allowed
Vidyadhar Pandey Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2003) 1 JCR 581
Constitution of India, 1950 — Article 226