High Courts06 Jan 2003Allowed
Bharat Prasad Jha Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2003) 2 JCR 290
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Jharkhand High Court judgments, 2003
1,222 judgments · page 61 of 62
High Courts06 Jan 2003Dismissed
Jafar Khan Vs The State of Jharkhand
Jharkhand High Court · (2003) 2 JCR 371
Penal Code, 1860 (IPC) — Section 302
High Courts06 Jan 2003
Sushil Chandra Bhattacharya Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2003) 2 JCR 17
Constitution of India, 1950 — Article 226
High Courts06 Jan 2003Dismissed
N. Anjali Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 608
High Courts06 Jan 2003
Basudeo Kumar Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 281
Constitution of India, 1950 — Article 226
High Courts06 Jan 2003Allowed
Project Officer-cum-Agent Nichitpur Colliery of B.C.C.L. Vs Smt. Chandra Prabha Singh
Jharkhand High Court · (2003) 4 LLJ 571 : (2003) 4 CCC 266 : (2003) 4 JCR 369
Workmens Compensation Act, 1923 — Section 30, 4
High Courts06 Jan 2003Allowed
Divisional Manager, Eastern Railway and Another Vs Sona Devi
Jharkhand High Court · (2004) 2 JCR 621
Workmens Compensation Act, 1923 — Section 3(1), 3(2), 30
High Courts06 Jan 2003Allowed
Girja Shankar Tiwary Vs State of Bihar and Others
Jharkhand High Court · (2003) 2 JCR 350
High Courts03 Jan 2003Allowed
Raja Ram Yadav @ Raja Ram Vs Ram Nath Pandey
Jharkhand High Court · (2003) 1 CCC 489 : (2003) 1 JCR 563
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 144 , 145
High Courts03 Jan 2003Dismissed
Manu Oraon and Another Vs Hira Kuer
Jharkhand High Court · (2003) 1 BLJR 474 : (2003) 1 JCR 494
Chotanagpur Tenancy Act, 1908 — Section 46
High Courts03 Jan 2003
Lawjee Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2003) 1 JCR 441 : (2003) 96 FLR 919
High Courts03 Jan 2003Dismissed
Gora Koley Vs Coal India Ltd. and Others
Jharkhand High Court · (2003) 2 JCR 314
High Courts03 Jan 2003Allowed
Tata Yadogawa Ltd. Vs Union of India (UOI)
Jharkhand High Court · (2003) 51 BLJR 780 : (2003) 1 JCR 497
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Article 10Railways Act, 1890 — Section 78B
High Courts03 Jan 2003
Bihar Colliery Kamgar Union Vs Union of India (UOI) and Others
Jharkhand High Court · (2003) 1 JCR 499 : (2003) 97 FLR 540
Industrial Disputes Act, 1947 — Section 6N
High Courts03 Jan 2003Dismissed
Ashok Kumar Singh Vs Bihar College Service Commissioner and Others
Jharkhand High Court · (2003) 1 JCR 546
High Courts02 Jan 2003
Sahdeo Mahto Vs Hadi Ram Mahto
Jharkhand High Court · (2003) 51 BLJR 474 : (2003) 1 JCR 500
Chotanagpur Tenancy Act, 1908 — Section 87
High Courts02 Jan 2003Allowed
Ram Narayan Rajak and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 375
High Courts02 Jan 2003Allowed
Md. Ashfaque Ahmad Vs State of Bihar and Others
Jharkhand High Court · (2003) 2 JCR 12
High Courts02 Jan 2003Dismissed
Sibu Ganjhu Vs State of Jharkhand
Jharkhand High Court · (2003) 2 JCR 366
Penal Code, 1860 (IPC) — Section 302, 34, 364
High Courts02 Jan 2003Allowed
Satya Narayan Gupta Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 312